High Courts13 Sept 2012Allowed
Faisal Hameed Vs Income Tax Appellate Tribunal and Another
Jammu And Kashmir High Court · (2013) 256 CTR 429
Income Tax Act, 1961 — Section 144, 260ALimitation Act, 1963 — Section 14
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 333 of 610
High Courts11 Sept 2012Dismissed
Kashmir Women's College of Education Vs Kashmir University and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0007
High Courts10 Sept 2012
Yash Bhashin Vs State and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0005
High Courts05 Sept 2012
Mohan Singh Vs State of Jammu & Kashmir and ors
Jammu And Kashmir High Court · (2012) 09 J&K CK 0008
Constitution of India, 1950 — Article 19(1)(f)Land Acquisition Act, 1894 — Section 17, 4, 5(a), 6, 9
High Courts31 Aug 2012Dismissed
Haji Ama Bhat Vs Khaliq Ahmad and Others
Jammu And Kashmir High Court · (2012) 08 J&K CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts31 Aug 2012Dismissed
Ghulam Hassan Wani and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 21
High Courts31 Aug 2012Dismissed
Parveez Khan and Another Vs State and Others
Jammu And Kashmir High Court · AIR 2013 J&K 68
Jammu and Kashmir Reservation Act, 2004 — Section 2(j)
High Courts31 Aug 2012
Ghulam Nabi Bhat and Another Vs State and Others
Jammu And Kashmir High Court · (2012) 08 J&K CK 0002
Land Revenue Act — Section 15
High Courts30 Aug 2012Dismissed
Bashir Vs Khurshed Bibi and Others
Jammu And Kashmir High Court · AIR 2013 J&K 4
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2), Order 7 Rule 11, Order 7 Rule 11(b), Order 9 Rule 4, 149
High Courts24 Aug 2012Dismissed
Asian Cement Industries Vs Income Tax Appellate Tribunal
Jammu And Kashmir High Court · (2013) 214 TAXMAN 365
Income Tax Act, 1961 — Section 260A, 80HH, 80HH(2)(ii), 80HH(6), 80I
High Courts13 Aug 2012
Fayaz Ahmad Dar Vs State and Others
Jammu And Kashmir High Court · (2013) CriLJ 271
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 8
High Courts07 Aug 2012Allowed
Ghulam Nabi Dar Vs State and Others
Jammu And Kashmir High Court · (2012) 08 J&K CK 0008
Companies Act, 1956 — Section 17Constitution of India, 1950 — Article 14, 16Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 2(d)(iv), 2(f), 2(g), 2(p), 22
High Courts27 Jul 2012Dismissed
United India Insurance Co. Vs Abdul Rashid Bhat
Jammu And Kashmir High Court · AIR 2013 J&K 12
High Courts25 Jul 2012Dismissed
Union of India Vs Sohan Singh
Jammu And Kashmir High Court · (2013) 1 SCT 566 : (2013) 2 SLJ 170
Army Act, 1950 — Section 39(a), 40(a), 40(a)Constitution of India, 1950 — Article 226, 227
High Courts25 Jul 2012Allowed
Union of India and Others Vs Mukesh Kumar
Jammu And Kashmir High Court · (2012) 07 J&K CK 0014
Army Act, 1950 — Section 169A, 69
High Courts18 Jul 2012Dismissed
S. Hazara Singh Vs Ajit Singh and Another
Jammu And Kashmir High Court · AIR 2013 J&K 18
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 18, 29Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Jul 2012Allowed
Yash Pal Vs Sanjeev Kumar and Another
Jammu And Kashmir High Court · (2013) 1 Crimes 544
Ranbir Penal Code, 1989 — Section 307, 341
High Courts12 Jul 2012
Vijay Kumar Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2013) 2 Crimes 368
Penal Code, 1860 (IPC) — Section 302Ranbir Penal Code, 1989 — Section 498A
High Courts11 Jul 2012
M/s. Fouji Gun House and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2012) CriLJ 4601
Arms Act, 1959 — Section 22, 22(1), 22(1)(b), 25, 3Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts10 Jul 2012Dismissed
Rinkoo Sharma and another Vs Union of India and others
Jammu And Kashmir High Court · (2012) 2 EFLT 889