High Courts10 Jul 2012Dismissed
Oriental Insurance Co. Ltd. Vs Sudesh Sharma and Others
Jammu And Kashmir High Court · (2013) 2 ACC 528
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 334 of 610
High Courts10 Jul 2012Dismissed
Vethesta Construction and Another Vs State and Others
Jammu And Kashmir High Court · (2013) 1 ARBLR 264
Arbitration Act, 1940 — Section 39, 39(1)Arbitration and Conciliation Act, 1996 — Section 37, 50Civil Procedure Code, 1908 (CPC) — Section 100A, 104, 104(1), 105, 4
High Courts09 Jul 2012Allowed
State of J. and K. and Others Vs Prince Ahmad Khan
Jammu And Kashmir High Court · (2013) LabIC 135
Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts09 Jul 2012
Mohammad Amin Beigh Vs State and Others
Jammu And Kashmir High Court · (2013) CriLJ 660
Constitution of India, 1950 — Article 14, 21Jammu and Kashmir Public Safety Act, 1978 — Section 22, 8, 8(3)(b)(iv)
High Courts09 Jul 2012Dismissed
Ghulam Hassan Bhat and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 26
High Courts09 Jul 2012Dismissed
State and Another Vs Ali Mohd. Dar
Jammu And Kashmir High Court · AIR 2013 J&K 31
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 39 Rule 7
High Courts04 Jul 2012Allowed
State of Jammu & Kashmir and Others Vs Ashiq Hussain Khan and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0021
Constitution of Jammu and Kashmir, 1956 — Section 124Ranbir Penal Code, 1989 — Section 148, 149, 323
High Courts04 Jul 2012
Nuzhat-ul-Gani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0020
Limitation Act, 1963 — Section 5
High Courts04 Jul 2012Dismissed
J and K Board of Professional Entrance Examination Vs Faiza Choudhary and Another
Jammu And Kashmir High Court · (2012) 07 J&K CK 0005
Constitution of India, 1950 — Article 141Dentists Act, 1948 — Section 10A, 10B, 10B(3), 10C, 53Indian Medical Council Act, 1956 — Section 33
High Courts03 Jul 2012
State of Jammu & Kashmir and Others Vs Dr. Mohammad Yousuf Rather
Jammu And Kashmir High Court · (2012) 07 J&K CK 0022
High Courts03 Jul 2012Dismissed
Javeed Ahmad Khanday Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0017
High Courts03 Jul 2012Dismissed
Director Rural Development Kashmir Vs Abdul Qayoom Dar and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0016
Industrial Disputes Act, 1947 — Section 17B
High Courts02 Jul 2012Dismissed
Sheeraz Ahmad Makroo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0019
High Courts02 Jul 2012Dismissed
Hotel Palace Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 07 J&K CK 0018
Jammu and Kashmir Registration of Tourist Trade Act, 1978 — Section 10, 27, 39
High Courts15 Jun 2012
Iqbal Deep Singh Vs State
Jammu And Kashmir High Court · (2013) CriLJ 471
Arms Act, 1959 — Section 25, 4Jammu And Kashmir Juvenile Justice Act, 1997 — Section 18, 18(1), 24
High Courts06 Jun 2012Dismissed
Khursheed Ahmad Sheikh and Others Vs State and others
Jammu And Kashmir High Court · (2012) 06 J&K CK 0007
University Grants Commission Act, 1956 — Section 1, 22, 3
High Courts06 Jun 2012
Divisional Manager Vs Mohammed Hanief and Another
Jammu And Kashmir High Court · (2013) 2 ACC 321
Workmens Compensation Act, 1923 — Section 4(c)(ii)
High Courts04 Jun 2012
Ajab Singh Wazir Vs State
Jammu And Kashmir High Court · (2013) 2 Crimes 98
Criminal Procedure Code, 1973 (CrPC) — Section 435(4)(a), 561AEvidence Act, 1872 — Section 10
High Courts04 Jun 2012Dismissed
M/s. Helpline Advertising Services Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 44
High Courts02 Jun 2012
Imtiyaz Ahmad Bhat Vs FIL Industries Ltd.
Jammu And Kashmir High Court · (2013) 1 BC 282 : (2012) CriLJ 4091
Constitution of India, 1950 — Article 21Negotiable Instruments Act, 1881 (NI) — Section 138