High Courts06 Dec 2012Dismissed
Vaneet Gupta Vs State and Others
Jammu And Kashmir High Court · (2012) 12 J&K CK 0006
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 24
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 332 of 610
High Courts06 Dec 2012
Vijay Kumar Sharma Vs Union of India and Others
Jammu And Kashmir High Court · (2013) LabIC 308
Ranbir Penal Code, 1989 — Section 326
High Courts04 Dec 2012
Gazala Masoodi and Others Vs State and Others
Jammu And Kashmir High Court · (2012) 12 J&K CK 0007
Constitution of India, 1950 — Article 14, 16Jammu And Kashmir Civil Services Decentralization And Recruitment Act, 2010 — Section 4, 5
High Courts29 Nov 2012Dismissed
Manohar Lal Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 11 J&K CK 0005
Constitution of India, 1950 — Article 226, 32
High Courts29 Nov 2012Dismissed
Mst. Amina Vs Mst. Raja and Others
Jammu And Kashmir High Court · (2012) 11 J&K CK 0004
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, 100
High Courts27 Nov 2012Dismissed
Kashmir Distilleries Private Ltd. Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 11 J&K CK 0006
Constitution of India, 1950 — Article 14, 19, 21Jammu And Kashmir Excise Act, 1958 — Section 11, 24B
High Courts21 Nov 2012
Oriental Insurance Co. Ltd. Vs Tilak Raj and Others
Jammu And Kashmir High Court · (2013) 2 ACC 389
High Courts06 Nov 2012Allowed
Om Parkash Vs Union of India and Others
Jammu And Kashmir High Court · (2013) LabIC 238
Central Civil Services (Pension) Rules, 1972 — Rule 40
High Courts02 Nov 2012
Mohd Amin Beigh Vs State and Others
Jammu And Kashmir High Court · (2012) 11 J&K CK 0003
High Courts02 Nov 2012Allowed
Chairman J. and K. S.S.R.B. Vs Ghulam Hassan Bhat
Jammu And Kashmir High Court · (2013) LabIC 1043
Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 21, 22
High Courts16 Oct 2012
J and K S.R.T.C. Vs Mohammad Ramzan Gabroo and Another
Jammu And Kashmir High Court · (2012) 10 J&K CK 0004
Evidence Act, 1872 — Section 58
High Courts16 Oct 2012Allowed
Firdous Ahmad Gazi Vs State of J. and K.
Jammu And Kashmir High Court · (2013) CriLJ 255
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(viia), 20, 36A(4), 37
High Courts09 Oct 2012Dismissed
M/s. International Tractors Ltd. Vs Pal Constructions Company and Another
Jammu And Kashmir High Court · (2012) 10 J&K CK 0006
General Clauses Act, 1897 — Section 3(42)
High Courts09 Oct 2012
K.S. Padwal and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2013 J&K 1
Jammu and Kashmir Co-operative Societies Act, 1989 — Section 29, 4
High Courts05 Oct 2012Allowed
Hafiz-Ullah Mir Vs Union of India and Others
Jammu And Kashmir High Court · (2013) LabIC 123
High Courts03 Oct 2012Dismissed
Aga Nasir Ali Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 10 J&K CK 0003
High Courts26 Sept 2012Dismissed
Masoom Bhattacharya Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0001
High Courts19 Sept 2012Disposed Off
Faqir Chand and Others Vs Suraj Parkash and Others
Jammu And Kashmir High Court · (2013) 4 ALLMR 25
Workmens Compensation Act, 1923 — Section 19, 3, 4, 4A, 4A(1)
High Courts14 Sept 2012Dismissed
Gulshan Kumar Gupta and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0004
Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988 — Section 18, 6Land Acquisition Rules — Rule 63State Land Acquisition Act, 1990 — Section 6
High Courts14 Sept 2012Dismissed
M/s. Vishal Bar and Restaurant Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 09 J&K CK 0003
Constitution of India, 1950 — Article 19(1)(g)