High Courts11 Mar 2013
Janta Dal Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2013 J&K 61
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 331 of 610
High Courts08 Mar 2013Dismissed
New India Assurance Co. Ltd. Vs Shanti Bopanna and Others
Jammu And Kashmir High Court · (2014) 2 ACC 285 : (2014) ACJ 219
High Courts06 Mar 2013
Channi Himmat Residents Asso. Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 03 J&K CK 0002
High Courts05 Mar 2013Allowed
Union of India and Others Vs Sarla Koul
Jammu And Kashmir High Court · (2013) 03 J&K CK 0001
Constitution of India, 1950 — Article 226
High Courts20 Feb 2013Dismissed
National Insurance Co. Ltd. Vs Dina Nath Ganjoo
Jammu And Kashmir High Court · AIR 2013 J&K 76
Jammu and Kashmir Consumer Protection Act, 1987 — Section 17Ranbir Penal Code, 1989 — Section 436
High Courts19 Feb 2013
Subash Chander Vs UOI and Others
Jammu And Kashmir High Court · (2013) LabIC 3085
Constitution of India, 1950 — Article 311
High Courts05 Feb 2013Dismissed
Kapoor Chand Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2013) LabIC 3291 : (2013) 5 LLN 289
Ranbir Penal Code, 1989 — Section 409, 420
High Courts04 Feb 2013Allowed
State of Jammu & Kashmir and Others Vs Ravinder Singh
Jammu And Kashmir High Court · (2013) LabIC 2407
High Courts01 Feb 2013
Pallvi Tickoo Vs Dinesh Dhar
Jammu And Kashmir High Court · AIR 2013 J&K 59
Hindu Marriage Act, 1955 — Section 10, 13, 24, 24(2)(b), 9
High Courts31 Jan 2013Dismissed
Mohammad Amin Beigh Vs State of J. and K. and Another
Jammu And Kashmir High Court · (2013) CriLJ 2105
Constitution of India, 1950 — Article 19, 22, 22(5), 226, 32
High Courts31 Jan 2013Dismissed
Aakash Chuni Vs University of Jammu and Others
Jammu And Kashmir High Court · (2013) 01 J&K CK 0001
High Courts29 Jan 2013
Pushpa Devi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2013 J&K 75
High Courts04 Jan 2013
S. Surat Singh, M/s. Jagjit Gun Works, Vinay Kumar and Gun Manufacturers Association Vs Union of India and Others
Jammu And Kashmir High Court · AIR 2013 J&K 80
High Courts02 Jan 2013Dismissed
Adeep Singh Vs State and Others
Jammu And Kashmir High Court · (2013) LabIC 2839
High Courts01 Jan 2013
Sanjay Gupta Vs Amit Singh and Another
Jammu And Kashmir High Court · (2014) 1 ACC 521 : (2013) ACJ 2410
High Courts20 Dec 2012Dismissed
State of J. and K. and Others Vs Mushtaq Ahmad Sohail and Others
Jammu And Kashmir High Court · (2013) LabIC 2979
Jammu and Kashmir Daily Rated Workers/Work Charged Employees (Regularization) Rules, 1994 — Rule 3
High Courts18 Dec 2012Dismissed
Bharat Singh and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 12 J&K CK 0010
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 37
High Courts13 Dec 2012
C.M. Sharma Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) 12 J&K CK 0009
Constitution of India, 1950 — Article 50
High Courts12 Dec 2012Allowed
Prasar Bharti and Others Vs Mohammad Tulha Rahmani
Jammu And Kashmir High Court · (2013) LabIC 326
Constitution of India, 1950 — Article 226, 309
High Courts06 Dec 2012Dismissed
Divya College of Education Vs State and Ors
Jammu And Kashmir High Court · (2012) 12 J&K CK 0011
Constitution of India, 1950 — Article 136