High Courts26 Jun 2013Dismissed
State and Others Vs M/s. Singh Gun House
Jammu And Kashmir High Court · AIR 2014 J&K 25
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 329 of 610
High Courts06 Jun 2013Disposed Off
Mohd. Amin Shah Vs State
Jammu And Kashmir High Court · (2014) LabIC 1891
High Courts03 Jun 2013
Mohammad Issaq and Others Vs Financial Commissioner and Others
Jammu And Kashmir High Court · (2013) 06 J&K CK 0003
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226, 32Jammu And Kashmir Irrigation Act, 1978 — Section 2(a), 2(c), 2(dd), 2(i), 2(z)
High Courts31 May 2013
Sunita Bali Vs Rakesh Bhat
Jammu And Kashmir High Court · (2013) 05 J&K CK 0018
Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 9Jammu and Kashmir Hindu Marriage Act, 1980 — Section 15
High Courts31 May 2013Allowed
Rajan Nagpal and Another Vs Abdul Gafar Bhat
Jammu And Kashmir High Court · (2013) 05 J&K CK 0017
High Courts29 May 2013
Kewal Krishan Gupta Vs State of J. and K. Others
Jammu And Kashmir High Court · AIR 2013 J&K 108
High Courts28 May 2013Allowed
University of Kashmir and Another Vs Faheem Nissar and Others
Jammu And Kashmir High Court · (2013) 05 J&K CK 0016
High Courts24 May 2013
Kamal Krishan Chibber Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2013) 05 J&K CK 0015
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11
High Courts24 May 2013
Meera Sharma Vs State and Others
Jammu And Kashmir High Court · (2013) 05 J&K CK 0009
High Courts24 May 2013Dismissed
Ratno Devi Vs UOI and Others
Jammu And Kashmir High Court · (2014) LabIC 548
High Courts24 May 2013Dismissed
Jagmohan Singh Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2013) 05 J&K CK 0002
High Courts24 May 2013Dismissed
Ratno Devi Vs Union of India
Jammu And Kashmir High Court · (2013) 3 JKJ 317 : (2014) LIC 548
High Courts22 May 2013Allowed
Mohammad Akram Khan Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2013) LabIC 3446
High Courts22 May 2013
State of J. and K. and Others Vs Waseem Ahmed Qureshi
Jammu And Kashmir High Court · (2013) LabIC 3977
High Courts22 May 2013
Krishan Chand Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2013 J&K 103
High Courts20 May 2013Allowed
Aamir Hussain Malik Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) LabIC 3729
High Courts07 May 2013Allowed
Mohammad Shafi Hajam Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2014) 1 JKJ 455
High Courts07 May 2013
Rakesh Kumar and Others Vs State and Others
Jammu And Kashmir High Court · (2013) LabIC 2930
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 May 2013
Anand Swaroop and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2013) LabIC 3891
High Courts07 May 2013Dismissed
Ex. Rfn. Bhadur Lal Vs U.O.I. and Another
Jammu And Kashmir High Court · (2013) LabIC 3078