High Courts21 Oct 2016Allowed
New India Ass. Co. Ltd. Vs Gaurav
Jammu And Kashmir High Court · (2017) AAC 1013
Motor Vehicles Act, 1988 - Section 168
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 283 of 610
High Courts18 Oct 2016Dismissed
TBA Infrastructure Pvt. Ltd. Vs State of J&K
Jammu And Kashmir High Court · (2017) AIR(J&K) 17 : (2016) 4 JKJ 281
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts14 Oct 2016Disposed Off
Union of India Vs Mohd Arif Mughal
Jammu And Kashmir High Court · (2017) AIRCC 945
Jammu and Kashmir Land Acquisition Act, 1990 - Section 23
High Courts14 Oct 2016Disposed Off
ICICI Lombard, General Insurance Co. Ltd. Vs Sakina Bi (Mst.)
Jammu And Kashmir High Court · (2017) AAC 1066 : (2016) 4 JKJ 52
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts06 Oct 2016Disposed Off
National Insurance Co. Ltd. Vs Harbajan Singh
Jammu And Kashmir High Court · (2017) AAC 915
Motor Vehicles Act, 1988 - Section 147, Section 149
High Courts06 Oct 2016Allowed
Mukhtyar Singh Vs Suram Singh
Jammu And Kashmir High Court · (2016) 4 JKJ 125
High Courts06 Oct 2016Disposed off
National Highway 1-A People Vs State of J&K
Jammu And Kashmir High Court · (2017) AIRCC 1151 : (2016) 4 JKJ 507
Constitution of India, 1950 - Article 226Land Acquisition Act, 1990 - Section 11-B, Section 17, Section 4, Section 6
High Courts06 Oct 2016Dismissed
Union of India Vs Bhajan Sharma
Jammu And Kashmir High Court · (2016) 4 JKJ 229
High Courts06 Oct 2016Dismissed
M/s. SGF Infra Private Ltd. Vs Union of India
Jammu And Kashmir High Court · (2017) 1 BC 29
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Dismissed
Union of India Vs Shano Devi
Jammu And Kashmir High Court · (2017) AAC 906
Motor Vehicles Act, 1988 — Section 168
High Courts05 Oct 2016Dismissed
Om Parkash Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 286
Arbitration and Conciliation Act, 1996 - Section 35, Section 36Jammu and Kashmir Civil Procedure Code, 1977 - Order 21 Rule 34, Section 39, Section 39
High Courts05 Oct 2016Allowed
Khem Raj Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 301
High Courts03 Oct 2016Partly Allowed
United India Insurance Co. Ltd. Vs S. Avtar Singh
Jammu And Kashmir High Court · (2017) AAC 953 : (2017) 1 CPJ 88 : (2016) 4 JKJ 203
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts29 Sept 2016Disposed Off
New India Assurance Co. Ltd. Vs Ranjeet Sharma
Jammu And Kashmir High Court · (2017) AAC 999
Motor Vehicles Act, 1988 - Section 147
High Courts29 Sept 2016Allowed
National Insurance Co. Ltd. Vs Babu Ram
Jammu And Kashmir High Court · (2016) 4 JKJ 63
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 169, Section 173
High Courts29 Sept 2016Partly Allowed
New India Assurance Co. Ltd. Vs Sunita Devi
Jammu And Kashmir High Court · (2017) AAC 1455 : (2016) 4 JKJ 65
Motor Vehicles Act, 1988 - Section 166, Section 169, Section 173
High Courts29 Sept 2016Disposed Off
United India Insurance Co. Ltd. - Petitioner @HASH Meera Devi and Others
Jammu And Kashmir High Court · (2017) AAC 190 : (2016) 4 ACC 402 : (2016) 4 ACC 600 : (2016) 4 JKJ 49 : (2017) 1 TAC 502
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts28 Sept 2016Disposed off
Yograj Singh Charak Vs Union of India
Jammu And Kashmir High Court · (2016) 4 JKJ 528
Central Civil Services (Pension) Rules, 1972 - Rule 34, Rule 39, Rule 40
High Courts26 Sept 2016Disposed off
Ab. Hamid Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 142
High Courts22 Sept 2016Dismissed
Som Dutt Vs Sansar Chand
Jammu And Kashmir High Court · (2017) AIR(J&K) 32