High Courts31 Jan 2017Partly Allowed
National Insurance Co. Ltd. Vs Sadiya Shabir & Ors.
Jammu And Kashmir High Court · 2017 0 AAC 1368
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 282 of 610
High Courts30 Jan 2017Dismissed
State of Jammu and Kashmir and others Vs Kamal Kumar
Jammu And Kashmir High Court · 2017 0 LabIC 2169,2017 4 SCT 253
Constitution of Jammu and Kashmir, Article 126(2)
High Courts30 Jan 2017Allowed
Sanjeev Sharma Vs New India Insurance Company and others
Jammu And Kashmir High Court · 2017 0 AAC 1881
Motor Vehicles Act, 1988, Section 166(1)(b), Section 166(1)(b) - Application for compensation
High Courts28 Jan 2017Dismissed
Rajeev Mukul Vs State
Jammu And Kashmir High Court · (2017) CriLJ 1737
Criminal Procedure Code, 1973 (CrPC) - Section 561ADrugs and Cosmetics Act, 1940 - Section 18, Section 25(3), Section 27, Section 34
High Courts28 Jan 2017Allowed
Bishno Devi & Ors. Vs New India Ins. Co. Ltd.
Jammu And Kashmir High Court · (2017) 01 J&K CK 0006
High Courts28 Jan 2017Dismissed
Ankush Jasrotia Vs State of J&K and others
Jammu And Kashmir High Court · (2017) 01 J&K CK 0005
High Courts28 Dec 2016Dismissed
Katra Mata Vaishno Devi Hotels, Katra Vs UOI
Jammu And Kashmir High Court · (2017) AIR(J&K) 24
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts21 Dec 2016Disposed Off
State Dental Council, Srinagar Vs Bachan Lal
Jammu And Kashmir High Court · (2017) AIR(J&K) 71
Dentists Act, 1948 - Section 32, Section 34(1)(ii), Section 41(1), Section 55Jammu and Kashmir State Dental Council Rules, 2004 - Rule 125
High Courts15 Dec 2016Dismissed
Reliance General Insurance Co. Ltd. Vs K. Parvez Qureshi
Jammu And Kashmir High Court · (2017) AIR(J&K) 81
Insurance Act, 1938 - Section 45
High Courts13 Dec 2016Allowed
Karnail Singh Vs National Insurance Co. Ltd.
Jammu And Kashmir High Court · (2017) AAC 1057
Motor Vehicles Act, 1988 - Section 149, Section 168
High Courts06 Dec 2016Dismissed
Oriental Insurance Co. Vs Samitra Devi
Jammu And Kashmir High Court · (2017) AAC 997
Motor Vehicles Act, 1988 - Section 168
High Courts06 Dec 2016Disposed Off
Harpinder Singh Vs State
Jammu And Kashmir High Court · (2017) LIC 1640
Constitution of Jammu and Kashmir, 1956 - Section 124, Section 15Jammu and Kashmir Civil Services (Decentralization and Recruitment) Rules, 2010 - Rule 15
High Courts06 Dec 2016Dismissed
S.H. Thakur Vs State
Jammu And Kashmir High Court · (2017) AIR(J&K) 1
Constitution of Jammu and Kashmir, 1956 - Section 103Writ Proceeding Rules, 1997 - Rule 24
High Courts06 Dec 2016Dismissed
Saqib Saleem Vs State
Jammu And Kashmir High Court · (2017) LIC 662
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 24(1)
High Courts29 Nov 2016Dismissed
Mohd Mahibur Rahamn Vs Union of India
Jammu And Kashmir High Court · (2017) LIC 1876
Border Security Force Act, 1968 - Section 16(c), Section 40, Section 46, Section 46, Section 74(2)Constitution of India, 1950 - Article 20(2), Article 226
High Courts24 Nov 2016Disposed Off
Kuldip Kumar Vs State
Jammu And Kashmir High Court · (2017) LIC 665
Constitution of Jammu and Kashmir, 1956 - Section 103, Section 124Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)
High Courts11 Nov 2016Partly Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Ajit Singh
Jammu And Kashmir High Court · (2017) AAC 1078
Motor Vehicles Act, 1988 - Section 149
High Courts08 Nov 2016Dismissed
Talib Hussain Vs State of J&K
Jammu And Kashmir High Court · (2017) AIR(J&K) 6
Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103Essential Commodities Act, 1955 - Section 3
High Courts25 Oct 2016Disposed off
Kuldeep Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 475 : (2017) LIC 1635
Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts24 Oct 2016Disposed off
Ladies Cooperative House Building Society Vs State
Jammu And Kashmir High Court · (2017) AIR(J&K) 44 : (2016) 4 JKJ 267
Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103Cooperative Societies Rules, 2001 - Rule 16