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Jammu And Kashmir High Court judgments

12,196 judgments · page 207 of 610

High Courts12 Apr 2019Dismissed

Subash Singh Vs State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2019) 04 J&K CK 0119

Code Of Criminal Procedure, 1898 — Section 497, 497A, 497C, 497C(1), 497C(3), 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 304, 326A, 370, 376, 376A, 376C, 376D, 376ECode Of Criminal Procedure, 1973 — Section 161A, 164A, 173
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High Courts12 Apr 2019Dismissed

Balbir Kumar Vs Soniya W/o Balbir Kumar

Jammu And Kashmir High Court · (2019) 04 J&K CK 0118

Code Of Criminal Procedure, 1973 — Section 488Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 323, 324, 341, 342, 376, 382, 420, 506
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High Courts12 Apr 2019Dismissed

Mansha Bi Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 04 J&K CK 0116

Code Of Criminal Procedure, 1898 — Section 540, 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 304, 109Code Of Criminal Procedure, 1973 — Section 161, 173, 173(8)
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High Courts12 Apr 2019Dismissed

Lalit Kumar And Others Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 04 J&K CK 0115

Code Of Criminal Procedure, 1898 — Section 512, 538B, 538C, 538D, 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 323, 341, 432, 504, 506, 506(ii)Code Of Criminal Procedure, 1973 — Section 154
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High Courts12 Apr 2019Dismissed

State Th. CBI Vs Fayaz Ahmed Ganai

Jammu And Kashmir High Court · (2019) 04 J&K CK 0114

Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 227, 268, 269
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High Courts12 Apr 2019Dismissed

Liaqat Ali Vs Naseem Akhter

Jammu And Kashmir High Court · (2019) 04 J&K CK 0113

Code Of Criminal Procedure, 1973 — Section 488Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307, 376
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High Courts12 Apr 2019Dismissed

Surinder Dogra Vs State Through CBI, Bahu Plaza, Jammu

Jammu And Kashmir High Court · (2019) 04 J&K CK 0112

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 463, 464, 468, 471Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)Code Of Criminal Procedure, 1973 — Section 342
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High Courts12 Apr 2019Dismissed

Shashi Thakur Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 04 J&K CK 0110

Constitution Of Jammu And Kashmir, 1956 — Section 103Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 354, 509Code Of Criminal Procedure, 1973 — Section 154, 156, 156(3)
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High Courts10 Apr 2019

Vipan Kumar Vs State & Ors

Jammu And Kashmir High Court · (2019) 04 J&K CK 0120

Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 24
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