High Courts05 Apr 2019Allowed
Bashir Ahmed Malik Vs National Insurance Co. Ltd
Jammu And Kashmir High Court · (2019) 04 J&K CK 0030
Code of Civil Procedure, 1908 — Section 34
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 209 of 610
High Courts05 Apr 2019Disposed Off
Oriental Insurance Co. Ltd Vs Vipul Jandyal And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0029
Motor Vehicle Act, 1988 — Section 173
High Courts05 Apr 2019Dismissed
Sehkari Bhandar Co-operative Consumer Stores Ltd Vs Union Of India And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0028
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 465, 468, 471Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(2), 5(1)(d)Code Of Criminal Procedure, 1973 — Section 173
High Courts05 Apr 2019Dismissed
Sangeeta Sharma Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0027
High Courts03 Apr 2019Dismissed
Mohammad Rafiq Choudhary Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0065
Constitution Of India, 1950 — Article 14, 226
High Courts03 Apr 2019Dismissed
Abdul Majid Bhat & Ors Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0064
Constitution Of India, 1950 — Article 14, 226
High Courts03 Apr 2019Dismissed
Aftab Ahmad Khan Vs Mohammad Tariq Reshi And Anr
Jammu And Kashmir High Court · (2019) 04 J&K CK 0063
Code Of Civil Procedure, 1908 — Section 96, Order 1 Rule 10(2), Order 7 Rule 11, Order 23 Rule 1A, Order 39 Rule 3A
High Courts03 Apr 2019Dismissed
Fiaz Mohd. And Ors Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0036
Constitution Of India, 1950 — Article 14, 21
High Courts03 Apr 2019
Swarn Singh Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0035
Constitution Of India, 1950 — Article 226
High Courts03 Apr 2019Allowed
Ghulam Hussain Vs Union Of India And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0034
Central Reserve Police Force Act, 1949 — Section 11(1)Jammu And Kashmir High Court Rules, 1999 — Rule 138(4)Code of Civil Procedure, 1908 — Order 2 Rule 2
High Courts02 Apr 2019Dismissed
Mohammad Yousuf Sopori Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0067
Prevention Of Food Adulteration Act, 1954 — Section 24Constitution Of India, 1950 — Article 14
High Courts02 Apr 2019Dismissed
Sadaf Fayaz Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0066
Jammu And Kashmir Civil Services Decentralization And Recruitment Rules, 2010 — Rule 14(4), 14(7)
High Courts02 Apr 2019Allowed
JkBose Through Its Chairman Vs Ashok Kumar Gandotra And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0043
High Courts02 Apr 2019Disposed Of f
United India Insurance Co. Ltd Vs Pummy & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0042
Motor Vehicles Act, 1988 — Section 170, 173
High Courts02 Apr 2019Disposed Of f
Koushal Kumari Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0041
Jammu And Kashmir Health And Medical (Subordinate) Service Recruitment Rules, 1992 — Rule 5
High Courts02 Apr 2019Disposed Off
Sameer Ahmad Wani & Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0040
Constitution Of India, 1950 — Article 21
High Courts02 Apr 2019Disposed Off
Harpal Singh And Another Vs State And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0039
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 7
High Courts02 Apr 2019Dismissed
Mehdi Ali And Ors Vs State And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0038
Indian Medical Council Act, 1956 — Section 10(D)Jammu and Kashmir Reservation Act, 2004 — Section 3, 9, 9(2), 10, 23Jammu And Kashmir Reservation Rules 2005 — Rule 15, 17
High Courts01 Apr 2019Disposed Of f
Dr Farooq Ahmad Jan Vs State And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0069
Constitution Of India, 1950 — Article 14, 16
High Courts01 Apr 2019Dismissed
Firdous Ahmad Bhat Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0068
Constitution Of Jammu And Kashmir, 1956 — Section 103Constitution Of India, 1950 — Article 226