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Jammu And Kashmir High Court judgments

12,196 judgments · page 211 of 610

High Courts27 Mar 2019Dismissed

Bal Krishan Vs Jugal Kishore

Jammu And Kashmir High Court · (2019) 03 J&K CK 0155

Code Of Civil Procedure, 1908 — Section 115, 115(1), Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 2(5), Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5)
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High Courts26 Mar 2019Dismissed

Devendra Singh Vs Union Of India And Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0157

Border Security Force Act, 1968 — Section 19(A), 40, 62, 89Border Security Force Rules, 1969 — Rule 43, 45, 48, 48(3), 49, 53(2), 139, 142(2), 176Constitution Of India, 1950 — Article 226
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