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Jammu And Kashmir High Court judgments

12,196 judgments · page 213 of 610

High Courts19 Mar 2019Disposed Off

Dinesh Sawhney Vs State & Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0094

Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 31
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High Courts18 Mar 2019Dismissed

J. P. World School Ors Vs State & Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0071

Jammu & Kashmir School Education Act, 2002 — Section 3, 5(b), 11, 12, 12(4), 16, 29Jammu And Kashmir School Education Rules, 2010 — Rule 9
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High Courts15 Mar 2019Allowed

Mushtaq Ahmad Bhat Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 03 J&K CK 0106

Jammu And Kashmir Public Safety Act, 1978 — Section 8Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu And Kashmir High Court Rules, 1999 — Rule 138(3)
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High Courts15 Mar 2019Dismissed

Safiya Sikander Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0102

Jammu And Kashmir Civil Services Decentralization And Recruitment Act, 2010 — Section 6, 6(ii), 13, 13(1), 15Constitution of Jammu and Kashmir, 1956 — Section 124Civil Services Decentralization And Recruitment Rules, 2010 — Rule 13, 13(4)
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High Courts15 Mar 2019Allowed

Mohd Shafi And Ors Vs Mohd Iqbal

Jammu And Kashmir High Court · (2019) 03 J&K CK 0081

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 341, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
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