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Jammu And Kashmir High Court judgments

12,196 judgments · page 214 of 610

High Courts15 Mar 2019Dismissed

Som Raj Dutta Vs State Of Jammu & Kashmir And Another

Jammu And Kashmir High Court · (2019) 03 J&K CK 0080

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 506Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 155(3), 156(3), 173, 202
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High Courts15 Mar 2019Allowed

Suminder Singh Vs Karandeep Singh

Jammu And Kashmir High Court · (2019) 03 J&K CK 0079

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 506Code Of Criminal Procedure, 1973 — Section 107, 112, 117, 154(1), 154(3), 155(2), 156(1), 482
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High Courts15 Mar 2019Allowed

Jai Kumar And Ors Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0078

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 323, 336, 427, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(3), 482
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High Courts15 Mar 2019Dismissed

Joginder Singh Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 03 J&K CK 0077

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376Code Of Criminal Procedure, 1973 — Section 439, 482Code Of Criminal Procedure, 1898 — Section 540, 561AIndian Penal Code, 1860 — Section 376, 376(2)
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High Courts15 Mar 2019

Anees Ul Islam Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0066

Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu & Kashmir Public Safety Act, 1978 — Section 8(a)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307
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High Courts15 Mar 2019Dismissed

M. Mohsin Sikander Vs State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0057

Jammu And Kashmir Civil Services Decentralization And Recruitment Act, 2010 — Section 6, 6(ii), 13, 13(i), 15Constitution Of Jammu And Kashmir, 1956 — Section 124Civil Services Decentralization And Recruitment Rules, 2010 — Rule 13, 13(4)
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High Courts15 Mar 2019Dismissed

Suriya Sikander Vs State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0056

Jammu And Kashmir Civil Services Decentralization And Recruitment Act, 2010 — Section 6, 6(ii), 13, 13(i), 15Constitution Of Jammu And Kashmir, 1956 — Section 124Civil Services Decentralization And Recruitment Rules, 2010 — Rule 13, 13(4)
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High Courts15 Mar 2019Dismissed

Safiya Sikander Vs State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0055

Jammu And Kashmir Civil Services Decentralization And Recruitment Act, 2010 — Section 6, 6(ii), 13, 13(1), 15Constitution Of Jammu And Kashmir, 1956 — Section 124Civil Services Decentralization And Recruitment Rules, 2010 — Rule 13, 13(4)
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