High Courts22 Apr 2019Disposed Off
Prithvi Raj Sharma Vs State Of Jammu & Kashmir Anothers
Jammu And Kashmir High Court · (2019) 04 J&K CK 0023
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 206 of 610
High Courts19 Apr 2019
Mohammad Saleem Parray Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 04 J&K CK 0090
Jammu & Kashmir Public Safety Act, 1978, — Section 8Constitution Of India, 1950 — Article 21, 22, 22(3), 22(3)(b)
High Courts19 Apr 2019
Ashaq Hussain Malik Vs State Of Jammu & Kashmir And & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0089
Jammu & Kashmir Public Safety Act, 1978, — Section 8, 103Unlawful Activities (Prevention) Act, 1967 — Section 13Constitution Of India, 1950 — Article 21, 22(3), 22(3)(b), 22(5), 22(6)
High Courts19 Apr 2019
Aijaz Ahmad Mir Vs State Of Jammu & Kashmir And & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0088
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 505(1)(b)Code Of Criminal Procedure, 1898 — Section 497BInformation Technology Act, 2000 — Section 67, 506
High Courts19 Apr 2019Dismissed
Mohammad Hashim Banday And Others Vs Ghulam Mohi Ud Din Banday And Other
Jammu And Kashmir High Court · (2019) 04 J&K CK 0087
Constitution Of Jammu And Kashmir, 1956 — Section 104Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 — Article 227
High Courts19 Apr 2019Dismissed
Javeed Ahmad Bhat Vs Sona Ullah Sheikh
Jammu And Kashmir High Court · (2019) 04 J&K CK 0047
Negotiable Instruments Act, 1881 — Section 138, 138(c), 142Code Of Criminal Procedure, 1973 — Section 177, 182(1), 184, 220(1), 482Code Of Criminal Procedure, 1898 — Section — Section 561A
High Courts19 Apr 2019
Muzamil Ahmad Dar Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0046
Explosive Substances Act, 1908 — Section 3, 4Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu & Kashmir Public Safety Act, 1978 — Section 8
High Courts19 Apr 2019
Parvaiz Ahmad Parray Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 04 J&K CK 0045
Jammu & Kashmir Public Safety Act, 1978 — Section 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307Code Of Criminal Procedure, 1973 — Section 161, 164A
High Courts17 Apr 2019
Ashiq Hussain Marazi Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0051
Jammu And Kashmir Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 2(c), 3Code Of Criminal Procedure, 1973 — Section 161Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)
High Courts17 Apr 2019Disposed Of f
Ashiq Hussain Narchor Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 04 J&K CK 0050
Jammu & Kashmir Public Safety Act, 1978 — Section 8, 8(1), 13Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Code Of Criminal Procedure, 1973 — Section 161
High Courts17 Apr 2019
Bilal Ahmad Ganie Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 04 J&K CK 0049
Jammu & Kashmir Public Safety Act, 1978 — Section 8, 13Constitution Of India, 1950 — Article 22(5)
High Courts17 Apr 2019
Asif Ahmad Bhat Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 04 J&K CK 0048
Arms Act, 1959 — Section 7, 25Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts16 Apr 2019Dismissed
Chander Udhey Singh & Ors Vs Sarika & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0103
Constitution Of Jammu And Kashmir, 1956 — Section 103, 104Code Of Criminal Procedure, 1973 — Section 133, 435Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 31
High Courts16 Apr 2019
New India Assurance Co. Ltd Vs Ajay Kumar & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0102
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(41), 2(48), 10, 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h)Central Motor Vehicles Rules, 1989 — Rule 8
High Courts16 Apr 2019Disposed Off
New India Assurance Company Ltd Vs Mahesh Kumar & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0101
High Courts16 Apr 2019Disposed Off
S. Joginder Singh Vs Bank Of Baroda And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0100
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 17(A), 18(B)
High Courts16 Apr 2019Disposed Off
Bank Of Baroda Vs Jammu & Kashmir State Industrial Corporation & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0025
Companies Act, 1956 — Section 503, 529AState Financial Corporations Act, 1951 — Section 29Jammu And Kashmir Land Revenue Act, 1996 — Section 90
High Courts15 Apr 2019
United India Insurance Co.Ltd Vs Saleema Bibi And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0107
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii), 163A, 165, 166, 168, 168(3), 174
High Courts15 Apr 2019Dismissed
Universal Sompo General Insurance Co.Ltd Vs Shazia Kouser And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0106
High Courts15 Apr 2019Allowed
New India Assurance Company Ltd Vs Akash Bhat And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0105
Motor Vehicles Act, 1988 — Section 163A, 166