High Courts26 Apr 2019Allowed
Nazir Hussain Khan Vs Khalid Hussain Khan
Jammu And Kashmir High Court · (2019) 04 J&K CK 0002
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 205 of 610
High Courts26 Apr 2019Disposed Off
The Oriental Insurance Co ltd Others Vs Kewal Krishan And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0001
High Courts25 Apr 2019Disposed Off
Oriental Insurance Company Ltd Vs Asha Kumari And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0018
High Courts25 Apr 2019Disposed Off
Bajaj Allianz General Insurance Company Ltd Vs Kamlesh Devi And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0017
Motor Vehicles Act, 1988 — Section 11(1)(i), 11(1)(ii), 147(1), 147(a), 147(b)
High Courts25 Apr 2019Dismissed
Suman Lata And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0016
Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts25 Apr 2019Disposed Off
K. Venugopalan And Others Vs Union Of India And Another
Jammu And Kashmir High Court · (2019) 04 J&K CK 0015
High Courts24 Apr 2019Dismissed
Paramjeet Singh And Ors Vs State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2019) 04 J&K CK 0021
Code Of Criminal Procedure, 1898 — Section 540, 561ACode Of Criminal Procedure, 1973 — Section 311, 342Evidence Act, 1872 — Section 138
High Courts24 Apr 2019Allowed
Future Choice Vs Karan Nagpal
Jammu And Kashmir High Court · (2019) 04 J&K CK 0020
Code Of Criminal Procedure, 1973 — Section 320, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 405, 406, 420, 506
High Courts24 Apr 2019Dismissed
Yash Pal Vs Pinki Sharma And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0019
Constitution of Jammu and Kashmir, 1956 — Section 104Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10
High Courts23 Apr 2019Dismissed
Latief Ahmad Rather Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 04 J&K CK 0080
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 302, 307, 435Arms Act, 1959 — Section 7, 27Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 18, 19
High Courts23 Apr 2019Disposed Off
Mohammad Amin Khan & Anr Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0079
Land Revenue Regulation, 1980 — Section 130Constitution Of India, 1950 — Article 19(1)(f)
High Courts23 Apr 2019Disposed Off
Abdul Majeed Bhat Abdul Rehman Sheikh Vs State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2019) 04 J&K CK 0078
Jammu And Kashmir Daily Rated Workers / Work Charged Employees (Regularisation) Rules, 1994 — Rule 7, 8
High Courts23 Apr 2019Dismissed
Madan Lal And Another Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0022
Jammu And Kashmir Cooperative Societies Act, 1960 — Section 13Jammu And Kashmir Civil Services Regulations Volume-I — Article 226(1)
High Courts22 Apr 2019
Mohammad Yousuf Bhat Vs State & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0086
Code Of Criminal Procedure, 1973 — Section 161, 164AJammu & Kashmir Public Safety Act, 1978 — Section 8(a)Constitution Of India, 1950 — Article 22(5)
High Courts22 Apr 2019Allowed
Mushtaq Ahmad Shah Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 04 J&K CK 0085
Jammu & Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(3)(b), 22(5)
High Courts22 Apr 2019
Zakir Hussain Mir Vs State & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0084
Code Of Criminal Procedure, 1973 — Section 161, 164AArms Act, 1959 — Section 7, 25Narcotic Drugs And Psychotropic Substances, Act, 1985 — Section 8, 21
High Courts22 Apr 2019
Imtiyaz Ahmad Bhat Vs State & Ors
Jammu And Kashmir High Court · (2019) 04 J&K CK 0083
Evidence Act, 1872 — Section 25, 27, 30Code Of Criminal Procedure, 1973 — Section 67, 164ANarcotic Drugs And Psychotropic Substances, Act, 1985 — Section 8, 8C, 15, 21, 27A, 28, 29, 37, 50, 52, 57, 67
High Courts22 Apr 2019Dismissed
Nazir Ahmad Dar Vs Faiyaza Sultana
Jammu And Kashmir High Court · (2019) 04 J&K CK 0082
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 32, 242, 244, 482Code Of Criminal Procedure, 1898 — Section 561A
High Courts22 Apr 2019Disposed Off
Mashooq Ahmad Lone Vs Mohammad Saleem Ganai
Jammu And Kashmir High Court · (2019) 04 J&K CK 0081
Constitution Of Jammu And Kashmir, 1956 — Section 104Code of Civil Procedure, 1908 — Section 115
High Courts22 Apr 2019Dismissed
Krishna Pallis Pvt. Ltd. And Ors Vs Haldia Petrochemicals Ltd
Jammu And Kashmir High Court · (2019) 04 J&K CK 0024
Companies Act, 1956 — Section 255, 256, 257, 258, 264(2), 266 (1)(a), 266(1)(b)(III), 303(2)Negotiable Instruments Act, 1881 — Section 138, 141