High Courts07 Aug 2026
State Of J&K Vs Vikas Sharma
Jammu And Kashmir High Court · 2024 INSC 295
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8/21
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 13 of 609
High Courts07 Aug 2026
Sudesh Kumar Gargotra Vs Vikram Srivastav & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4154
High Courts07 Aug 2026
Mohd. Youns Vs UT of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4151
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3, 8/15/25, 8/15/25/29
High Courts07 Aug 2026
Nitin Malhotra & Anr. Vs Arya Pratinidhi Sabha J&K
Jammu And Kashmir High Court · (2026) 08 J&K CK 4152
Code of Civil Procedure-Order VII Rule 11, XJ&K Societies Registration Act, VI of 1998Jammu and Kashmir Re-organization (Removal of Difficulties) Order, 2019
High Courts06 Aug 2026
Ishvinder Singh Ranyal Vs Jammu And Kashmir Bank Limited & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4165
Indian Penal Code-Sections 409, 420, 467, 468, 471, 477-A, 201, 304 Part II, 147, 149, 341, 323, 506, 304-A, 338Constitution of India-Article 136Prevention of Corruption Act, 1988
High Courts06 Aug 2026
Sher Mohd. & Ors. Vs State Of J&K & Ors.
Jammu And Kashmir High Court · 2024 INSC 980
Big Landed Estates Abolition Act, 2007 (Samvat)J&K Requisitioning and Acquisition of Immovable Property Act, 1968Land Acquisition Act-Section 3(b)
High Courts05 Aug 2026
Pankaj Khajuria & Anr. Vs UT Of J&K & Anr.
Jammu And Kashmir High Court · 2025 INSC 471
Code of Criminal Procedure, 1973-Section 482, 154J&K Prevention of Corruption Act, 2006-Section 5(1)(e), 5(2), 17Constitution of India-Article 21
High Courts05 Aug 2026Allowed
Romesh Chander Anand Vs UT Of J&K & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5878
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 451, 504, 506RPC-Sections 447, 427
High Courts05 Aug 2026
Prem Singh Vs Dr. Virinder Kumar Dubey & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5879
Constitution of India-Article 227
High Courts05 Aug 2026
Suhail Ahmad Bhat @ Sahil Peer Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5880
Jammu and Kashmir Public Safety Act, 1978ULAP Act-Sections 18, 19 and 39Telangana Offenders Act 1986-Section 3
High Courts05 Aug 2026
Abdul Wahid Vs Shaleen Kabra & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5881
High Courts05 Aug 2026
Noor Mohammad Shah Vs Deputy Commissioner Bandipora & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5882
High Courts05 Aug 2026Partially allowed
United India Insurance Company Limited Vs Hajira Bano and Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 0774
Motor Vehicles Act, 1988-Section 173
High Courts05 Aug 2026Dismissed
Showkat Yousuf Shah & Ors. Vs Union of India and Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 0773
Constitution of India-Article 226, 12, 14, 16, 21
High Courts05 Aug 2026Allowed
Suhail Ahmad Bhat alias Sahil Peer Vs Union Territory of J&K and Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 0771
Jammu and Kashmir Public Safety Act, 1978
High Courts05 Aug 2026Allowed
Romesh Chander Anand Vs UT of J&K through SHO, Police Station, Kathua and another
Jammu And Kashmir High Court · (2026) 08 J&K CK 0766
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 451, Section 504, Section 506Ranbir Penal Code-Section 447, Section 427
High Courts05 Aug 2026Allowed
Orrin Dev Singh and others Vs UT of Jammu & Kashmir and another
Jammu And Kashmir High Court · (2026) 08 J&K CK 0765
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 451, Section 147, Section 149, Section 504, Section 506
High Courts05 Aug 2026Dismissed
Pankaj Khajuria Vs UT of J&K through Superintendent of Police, Police Station, Anti-Corruption Bureau near Civil Secretariat, Jammu
Jammu And Kashmir High Court · (2026) 08 J&K CK 0764
Jammu and Kashmir Prevention of Corruption Act, 2006-Section 5(1)(e), Section 5(2)Code of Criminal Procedure-Section 482
High Courts05 Aug 2026Disposed of
Prem Singh Vs Dr. Virinder Kumar Dubey and others
Jammu And Kashmir High Court · (2026) 08 J&K CK 0745
High Courts05 Aug 2026Allowed
Orrin Dev Singh, Vikas Kotwal, Virender Singh Vs U T Of Jammu & Kashmir, Rashpal Singh @ Rachpal Singh
Jammu And Kashmir High Court · (2026) 08 J&K CK 0329
BNSS, 2023-Section 528IPC-Sections 451, 147, 149, 504 & 506, 504 and 506