High CourtsSingle Bench(2026) 08 J&K CK 5881

Abdul Wahid vs Shaleen Kabra & Ors.

Jammu And Kashmir High Court · Decided on 5 August 2026

HON’BLE JUDGES
Rajnesh Oswal, J
CASE NUMBER
CPOWP No. 99/2016

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Judgment

2 paragraphs · 29 words
1.

Learned counsel for the petitioner submits that the grievance of the petitioner stands redressed.

2.

In view of the above, proceedings in the present contempt petition are closed.