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Jammu And Kashmir High Court judgments

12,177 judgments · page 11 of 609

High Courts12 Aug 2026Dismissed

Laiq Parvez Vs Union Territory of JK

Jammu And Kashmir High Court · (2026) 08 J&K CK 0775

Code of Criminal Procedure-Section 482Jammu and Kashmir Prevention of Corruption Act, Svt. 2006-Section 5(1)(d), 5(2)Ranbir Penal Code-Section 120-B
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High Courts11 Aug 2026Dismissed

Ankur Kirtikumar Mehta & Ors. Vs Bharti Bachloo

Jammu And Kashmir High Court · 2026 INSC 200

Code of Criminal Procedure, 1898-Section 561-ACode of Criminal Procedure, 1973-Section 482Drugs and Cosmetics Act, 1940-Section 18(a)(i), 18-A, 22, 23, 23(4), 23(4)(iii), 25, 25(2), 25(4), 27(d), 34, 34(1), 34(2)
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High Courts11 Aug 2026Dismissed

Union Of India Vs M/s Bharat Construction

Jammu And Kashmir High Court · 2025 INSC 1457

Jammu & Kashmir Arbitration and Conciliation Act, 1997-Section 34, 34(2)(b)(ii)Arbitration and Conciliation Act, 1997-Section 34, 28(3), 31(3)Arbitration and Conciliation Act, 1996-Section 34/37, 37
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