COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,204 judgments · page 118 of 611

High Courts28 Sept 2021Dismissed

Dr. Rafiq Masoodi Vs Central Bureau Of Investigation

Jammu And Kashmir High Court · (2021) 09 J&K CK 0043

Constitution Of India, 1950 — Article 136Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 468, 471

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High Courts28 Sept 2021Allowed

Mohammad Ashraf Shah And Anr Vs Zahoor Ahmad Shah

Jammu And Kashmir High Court · (2021) 09 J&K CK 0042

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 17

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High Courts27 Sept 2021Dismissed

Union Of India Vs M/S Onkar Nath Bhalla

Jammu And Kashmir High Court · (2021) 09 J&K CK 0053

Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 33(3), 34, 34(3), 37Limitation Act, 1963 — Section 5

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High Courts27 Sept 2021Disposed Of

Reliance General Insurance Co. Ltd Vs Reno Sharma & Ors

Jammu And Kashmir High Court · (2021) 09 J&K CK 0052

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High Courts27 Sept 2021Disposed Of

Shehwal Mahmood Vs University Of Jammu And Others

Jammu And Kashmir High Court · (2021) 09 J&K CK 0051

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High Courts27 Sept 2021Dismissed

R. K. Munshi Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2021) 09 J&K CK 0050

Jammu And Kashmir Civil Services (House Rent Allowance And City Compensation Allowance) Rules, 1992 — Rule 6(h), 6(h)(ii)

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High Courts24 Sept 2021Dismissed

Firdous Kamran Shora Vs Union Of India & Ors

Jammu And Kashmir High Court · (2021) 09 J&K CK 0040

Constitution Of India, 1950 — Article 12, 226

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High Courts24 Sept 2021Dismissed

Jalal-Ud-Din Mir & Others Vs State Of J&K Through Sho P/S Sumbal

Jammu And Kashmir High Court · (2021) 09 J&K CK 0039

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 363, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 164A, 482Code Of Criminal Procedure, 1989 — Section 561A

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High Courts24 Sept 2021Dismissed

M/S Venoos Furniture Vs SICOP And Others

Jammu And Kashmir High Court · (2021) 09 J&K CK 0038

Constitution Of India, 1950 — Article 226

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High Courts24 Sept 2021Allowed

Ghulam Qadir Bhat & Ors Vs Financial Commissioner (Revenue) & Ors

Jammu And Kashmir High Court · (2021) 09 J&K CK 0037

Jammu And Kashmir Land Revenue Act, 1996 — Section 15, 15(3), 32

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High Courts24 Sept 2021Disposed Of

Pawan Kumar Vs Rattan Chand And Others

Jammu And Kashmir High Court · (2021) 09 J&K CK 0036

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High Courts24 Sept 2021Disposed Of

Durga Papers Mills And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2021) 09 J&K CK 0035

Constitution Of India, 1950 — Article 370

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High Courts23 Sept 2021Disposed Of

Waheeda Yaseen Khan Vs State Of JK And Others

Jammu And Kashmir High Court · (2021) 09 J&K CK 0041

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High Courts22 Sept 2021

Ashiq Hussain Dar & Ors Vs Atul Duloo & Ors

Jammu And Kashmir High Court · (2021) 09 J&K CK 0034

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High Courts22 Sept 2021Disposed Of

Sushil Pandit Vs State Of J&K And Another

Jammu And Kashmir High Court · (2021) 09 J&K CK 0033

Constitution Of India, 1950 — Article 19(2)Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 505

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High Courts21 Sept 2021Allowed