High Courts20 Sept 2021Disposed Of
Vaishnu Devi Vs Union Of India & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0027
Central Civil Services (Pension) Rules, 1972 — Rule 50, 53, 53(1), 54(C), 53(I), 54, 54(6), 54(6)(i)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 119 of 611
High Courts20 Sept 2021Disposed Of
Kapil Dev Singh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0026
High Courts17 Sept 2021Dismissed
Divisional Manager, JKSFC, Doda Vs Kabir Ahmad And Another
Jammu And Kashmir High Court · (2021) 09 J&K CK 0025
Workmen's Compensation Act, 1923 — Section 3, 4(1B), 4(1)(c)(ii)
High Courts17 Sept 2021Dismissed
Nisar Ahmad Sheikh Vs Mukhtar Ahmad Khan & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0023
Code Of Civil Procedure, 1908 — Section 24
High Courts16 Sept 2021Dismissed
Showkat Ahmad Bhat Vs Union Of India & Anr
Jammu And Kashmir High Court · (2021) 09 J&K CK 0024
Jammu And Kashmir High Court Rules, 1999 — Rule 65Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts16 Sept 2021Dismissed
Reliance General Insurance Company Limited Vs Feroz Ahmad Haroon & Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0019
Motor Vehicles Act, 1988 — Section 147, 149
High Courts15 Sept 2021Disposed Of
Mohammad Maroof Bajran Vs High Court Of J&K And Ladakh & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0022
High Courts15 Sept 2021Dismissed
Union Of India And Another Vs Mohammad Ashraf Rather And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0021
High Courts15 Sept 2021Allowed
M/S Diamond Cables Limited And Others Vs Central Bureau Of Investigation And Another
Jammu And Kashmir High Court · (2021) 09 J&K CK 0020
Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 420ACode Of Criminal Procedure, 1973 — Section 482
High Courts13 Sept 2021Dismissed
Mehraj Ud Din Mir & Ors Vs State Of JK & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0009
High Courts10 Sept 2021Disposed Of
Bilal Ahmad Kumar Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0012
Constitution Of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 39Code Of Criminal Procedure, 1973 — Section 161, 164A
High Courts10 Sept 2021Disposed Of
Ajeet Singh Vs Karnail Singh And Another
Jammu And Kashmir High Court · (2021) 09 J&K CK 0011
High Courts09 Sept 2021Disposed Of
Shaheena & Anr Vs UT Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0018
High Courts09 Sept 2021Disposed Of
Miss Ruhee Jan & Anr Vs UT Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0017
High Courts09 Sept 2021Disposed Of
Mohammad Ashraf Saradan & Anr Vs Ut Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0016
High Courts09 Sept 2021Disposed Of
Sameer Ahmad Lone & Anr Vs UT Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0015
High Courts09 Sept 2021Dismissed
Piaray Lal Bhatt Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0014
High Courts09 Sept 2021Disposed Of
Parwez Sumuel Koul And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0013
High Courts09 Sept 2021Dismissed
Om Parkash And Others Vs Bhupender Singh
Jammu And Kashmir High Court · (2021) 09 J&K CK 0008
Jammu And Kashmir Consumer Protection Act, 1987 — Section 3, 17Employees Insurance Act, 1948 — Section 75(3)
High Courts08 Sept 2021Disposed Of
Mohammad Maqbool Dar Vs UT Of JK And Anr
Jammu And Kashmir High Court · (2021) 09 J&K CK 0004
Constitution Of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 19Code Of Criminal Procedure, 1973 — Section 161