High Courts22 Dec 2021Dismissed
Iqbal Ahmad Vs Rehana Muzaffar And Another
Jammu And Kashmir High Court · (2021) 12 J&K CK 0044
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(b)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 108 of 609
High Courts22 Dec 2021Dismissed
Saleem Bakshi Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0043
High Courts22 Dec 2021Allowed
Mehraj Ahmad Bhat & Ors Vs State Of J&K And Anr
Jammu And Kashmir High Court · (2021) 12 J&K CK 0038
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 341, 354, 506Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307
High Courts22 Dec 2021Allowed
Ghulam Mohammad Dar Vs State Of J&K Through Vok Srinagar
Jammu And Kashmir High Court · (2021) 12 J&K CK 0037
Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 4, 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161Code Of Criminal Procedure, 1989 — Section 342
High Courts21 Dec 2021
Afshan Anjum Baba & Ors Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0051
High Courts21 Dec 2021Allowed
Sheikh Abbas & Others Vs Abdul Rashid Khuroo & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0050
Food Safety And Standards Act, 2006 — Section 3(1)(zz), 3(1)(zf)(A)(i), 26(1)(2)(i)(ii), 52, 58, 59Indian Penal Code, 1860 — Section 166, 167
High Courts21 Dec 2021Disposed Of
Tanveera Hamid Naqashbandi Vs State Of JK And Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0049
Jammu And Kashmir Reservation Rules, 2005 — Rule 21(3), 23
High Courts21 Dec 2021Dismissed
Bashir Ahmad Parray Vs State Of JK & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0048
High Courts21 Dec 2021Allowed
Muhammad Shafi Ganai Vs State Through Zeeant Ayour
Jammu And Kashmir High Court · (2021) 12 J&K CK 0034
Code Of Criminal Procedure, 1989 — Section 428Food Safety And Standards Act, 2006 — Section 51, 52, 59Code Of Criminal Procedure, 1973 — Section 386, 391
High Courts21 Dec 2021Dismissed
Fateh Ali Khan Vs J&K Special Tribunal & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0033
Constitution Of India, 1950 — Article 226, 227Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts21 Dec 2021Allowed
Shaheena Gulshan Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0032
High Courts21 Dec 2021Allowed
Zia Ud Din Changal Vs Kashmir Mercantile Cooperative Bank
Jammu And Kashmir High Court · (2021) 12 J&K CK 0031
Constitution Of India, 1950 — Article 12, 311(2)
High Courts20 Dec 2021Allowed
Ishfaq Ahmad Mir Vs UT Of J&K Through Superintendent Of Central Jail Srinagar & Anr
Jammu And Kashmir High Court · (2021) 12 J&K CK 0052
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 7, 9, 29, 30, 31
High Courts20 Dec 2021Dismissed
Ravinder Kumar And Another Vs Union Territory Of JK And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0030
Constitution Of India, 1950 — Article 16(4), 16(4A), 335Jammu And Kashmir Civil Sevices (Classification, Control And Appeal) Rules, 1956 — Rule 24(1)Jammu And Kashmir Police (Gazetted) Service Recruitment Rules, 2002 — Rule 9, 10, 11
High Courts20 Dec 2021Dismissed
Wali Mohammad Magrey & Anr Vs Ali Mohammad Gujree & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0029
Evacuees (Administration Of Property) Rules, Svt. 2008 — Rule 27, 27(6)Jammu And Kashmir Land Revenue Act, 1996 — Section 12, 12(2), 15, 15(1)Evacuees� (Administration Of Property) Act, 2006 — Section 30, 30(5)
High Courts20 Dec 2021Dismissed
Jyoti Bala And Others Vs State Of J&K
Jammu And Kashmir High Court · (2021) 12 J&K CK 0028
Constitution Of India, 1950 — Article 227Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 164A, 173, 174, 175, 227, 228, 397, 397(2), 435(2), 435(4a), 482
High Courts17 Dec 2021Dismissed
Ghulam Mohi Ud Din Khan Vs Abdul Rashid Khan & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0027
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115
High Courts17 Dec 2021Disposed Of
Ghulam Mohammad Bhat Vs State Of J&K And Anr
Jammu And Kashmir High Court · (2021) 12 J&K CK 0026
Prevention Of Corruption Act, 1988 — Section 5(1), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161Code Of Criminal Procedure, 1989 — Section 257, 342, 561A
High Courts17 Dec 2021Dismissed
Gaggu Din Alias Gaggu Vs Union Territory Of J&K & Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0025
Constitution Of India, 1950 — Article 21, 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22
High Courts17 Dec 2021Disposed Of
Sunita Suri Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0024
Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 7(1), 7(3), 8(1)