High Courts02 Feb 2022Disposed Of
State Bank Of India Vs M/S Javied Enterprises
Jammu And Kashmir High Court · (2022) 02 J&K CK 0005
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 106 of 609
High Courts01 Feb 2022Disposed Of
Shahzada Banoo And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0002
High Courts01 Feb 2022Disposed Of
Yasmeena Jameel And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 02 J&K CK 0001
High Courts31 Jan 2022Dismissed
Mushtaq Ahmed Khan Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 01 J&K CK 0004
Constitution Of India, 1950 — Article 227Jammu And Kashmir Land Revenue Act, 1996 — Section 15, 22, 26, 121
High Courts31 Jan 2022Dismissed
Manzoor Ahmad Wani Vs Union Territory Of JK
Jammu And Kashmir High Court · (2022) 01 J&K CK 0003
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 342, 354, 376D, 392, 506Code Of Criminal Procedure, 1973 — Section 164, 173, 342
High Courts30 Jan 2022Dismissed
Abdul Majeed Lone Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2022) 01 J&K CK 0006
Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 20, 24, 27A, 37, 37(2), 42, 50
High Courts30 Jan 2022
Mst. Shabeena Khan Vs Director, SKIMS And Another
Jammu And Kashmir High Court · (2022) 01 J&K CK 0005
Constitution Of India, 1950 — Article 14, 16Jammu And Kashmir (Compassionate Appointment) Rules, 1994 — Rule 2, 2(d), 3, 3(1)
High Courts27 Jan 2022Dismissed
Ahtisham-Ul-Haq Bhat Vs Government Of J&K & Anr
Jammu And Kashmir High Court · (2022) 01 J&K CK 0002
Unlawful Activities (Prevention) Act, 1967 — Section 18, 39
High Courts27 Jan 2022Dismissed
Adil Manzoor Mir Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 01 J&K CK 0001
Arms Act, 1959 — Section 7, 25
High Courts31 Dec 2021Allowed
Shabir Ahmad Parray Vs UT Of J&K & Another
Jammu And Kashmir High Court · (2021) 12 J&K CK 0073
Jammu And Kashmir Public Safety Act, 1978 — Section 8Unlawful Activities (Prevention) Act, 1967 — Section 18, 19, 20, 39Code Of Criminal Procedure, 1973 — Section 161
High Courts31 Dec 2021Dismissed
Owais Ahmad Bhat Vs Union Territory Of J&K &Anr
Jammu And Kashmir High Court · (2021) 12 J&K CK 0072
High Courts31 Dec 2021Dismissed
Nazir Ahmad Teli & Anr Vs Shri Ram Genl. Insurance Co. And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0071
High Courts31 Dec 2021Allowed
Abdul Salam Bhat Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0070
Jammu And Kashmir Forest Act, 1987 — Section 26, 26B, 26(4)(b)
High Courts31 Dec 2021Disposed Of
Jaswant Singh Vs UT Of J&K And Another
Jammu And Kashmir High Court · (2021) 12 J&K CK 0069
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302
High Courts30 Dec 2021Allowed
Krishan Singh And Another Vs State And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0074
Constitution Of India, 1950 — Article 300AState Land Acquisition Act, 1990 — Section 4, 4(1), 6, 7, 9, 17
High Courts30 Dec 2021Disposed Of
Presentation Convent Hr.Sec.School Vs Riyaz Ahmad Dagga
Jammu And Kashmir High Court · (2021) 12 J&K CK 0068
Constitution Of India, 1950 — Article 227
High Courts29 Dec 2021Disposed Of
Yasir Ahmad Rah Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0067
Constitution Of India, 1950 — Article 22(5)
High Courts29 Dec 2021Dismissed
Altaf Paswal Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 12 J&K CK 0066
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(1)
High Courts29 Dec 2021Dismissed
Bashir Ahmad Sheikh Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 12 J&K CK 0065
Constitution Of India, 1950 — Article 22(5)Arms Act, 1959 — Section 7, 25Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 18, 39
High Courts29 Dec 2021Disposed Of
Umar Fayaz Mir Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 12 J&K CK 0064
Constitution Of India, 1950 — Article 21, 22, 22(3), 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13