COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2026

408 judgments · page 14 of 21

High Courts05 Aug 2026Disposed Of

United India Insurance Company Limited Vs Hajira Bano And Others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0320

Motor Vehicles Act, 1988-Section 173CSR-Rule 20 (bb), 20 (bbb)Family-Pension-cum-Gratuity Rules (Schedule XV)-Rule 20, clause (c )

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High Courts05 Aug 2026Dismissed

Showkat Yousuf Shah & Ors. Vs Union of India And Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 0323

Constitution of India-Article 226, 14, 16 and 21, 12Societies Registration Act XXI of 1860

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High Courts04 Aug 2026

M/s Shan Kissan Nursery Vs Yogeshwar Dutt & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 5919

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High Courts04 Aug 2026

Ajaat Jamal Vs K. A. Shah & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 5920

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High Courts04 Aug 2026

Mohd. Putto & Ors. Vs Deputy Commissioner, Jammu & Anr.

Jammu And Kashmir High Court · (2026) 08 J&K CK 5921

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High Courts04 Aug 2026

Mohd. Farooq Bhatt Vs Mohd. Bashir & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 5922

Cr.PC-Section 482, 145

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High Courts04 Aug 2026

Vishaka Sharma Vs Rahul Kumar Sharma

Jammu And Kashmir High Court · (2026) 08 J&K CK 5923

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High Courts04 Aug 2026Dismissed

Mohd Hussain Vs Ismail and others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0752

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High Courts04 Aug 2026Disposed of

Mohd. Farooq Bhatt Vs Mohd. Bashir and others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0751

Code of Criminal Procedure-Section 482, Section 145

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High Courts04 Aug 2026Disposed of

Amit Kumar Verma Vs Ashok Kumar Parmar and others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0748

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High Courts04 Aug 2026Disposed of

Mohd. Putto and others Vs Deputy Commissioner, Jammu and anr.

Jammu And Kashmir High Court · (2026) 08 J&K CK 0747

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High Courts04 Aug 2026Disposed Of

Amit Kumar Verma Vs Ashok Kumar Parmar And Others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0304

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High Courts04 Aug 2026Dismissed

Mohd Hussain Vs Ismail And Others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0294

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High Courts04 Aug 2026Dismissed

Abdul Majid Beigh Vs UT Of J And K And Others

Jammu And Kashmir High Court · (2026) 08 J&K CK 0327

Constitution of India-Article 226

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High Courts04 Aug 2026Allowed

UT Of Jammu And Kashmir And Others Vs Abdul Rashid Durrani

Jammu And Kashmir High Court · (2026) 08 J&K CK 0281

Constitution of India-Article 226, 14 and 16Employees Service Rules of the Jammu and Kashmir Tourism Development Corporation Limited-Rule 145

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High Courts04 Aug 2026Allowed

Union Territory Of Jammu & Kashmir Through Commissioner Secretary To Govt., Finance Department, Civil Secretariat, Srinagar/Jammu Vs Abdul Wahid Dar

Jammu And Kashmir High Court · (2026) 08 J&K CK 0167

Constitution of India-Article 226

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High Courts03 Aug 2026Allowed

Syed Rafiq Ahmad & Ors. Vs UT Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 6002

RPC-Section 147, 341, 354, 447IPC-Section 147, 341, 447, 354

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High Courts03 Aug 2026

M/S Construction Engineer Vs Sher-e-Kashmir University Of Agricultural Sciences & Technology, Jammu & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 6003

Jammu and Kashmir Arbitration and Conciliation Act, 1997-Section 11(6), 11, 34Code of Civil Procedure-Order II Rule IIIndian Contract Act-Section 74

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High Courts03 Aug 2026

Atiya Banoo & Anr. Vs Union Territory Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 6004

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High Courts03 Aug 2026

Sonia Devi & Anr. Vs Union Territory Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 08 J&K CK 6005

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