High Courts30 Jan 2026Dismissed
State of J&K Vs Mohd. Farooq and another
Jammu And Kashmir High Court · (2026) 01 J&K CK 1428
Ranbir Penal Code, 1989- Section 34, 376Code of Criminal Procedure, 1973- Section 161
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2026
408 judgments · page 21 of 21
High Courts29 Jan 2026Disposed Of
Suraj Masih Vs UT of J&K
Jammu And Kashmir High Court · (2026) 01 J&K CK 1427
Jammu and Kashmir Public Safety Act, 1978- Section 8Bharatiya Nyaya Sanhita, 2023- Section 3(5), 118, 140(4)
High Courts28 Jan 2026Allowed
Jaffer Hussain Vs UT of J&K
Jammu And Kashmir High Court · (2026) 01 J&K CK 1426
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 115(2), 351, 352, 528Bharatiya Nagarik Suraksha Sanhita, 2023- Section 183Indian Penal Code, 1860- Section 376
High Courts20 Jan 2026Allowed
Karan Singh & Ors Vs State of J&K & Ors
Jammu And Kashmir High Court · (2026) 01 J&K CK 1425
High Courts20 Jan 2026Disposed Of
Ram Krishan Vs Veerta Devi
Jammu And Kashmir High Court · (2026) 01 J&K CK 1422
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 323, 341, 354, 504, 506
High Courts19 Jan 2026Disposed Of
Aquatech Vs Jammu and Kashmir Sports Council & Ors
Jammu And Kashmir High Court · (2026) 01 J&K CK 1424
High Courts16 Jan 2026Dismissed
Irshad Hussain Vs Jugal Kishore
Jammu And Kashmir High Court · (2026) 01 J&K CK 1423
Code of Civil Procedure, 1908- Section 100, Order 41 Rule 31
High Courts05 Jan 2026Disposed Of
Talat Kouser & Ors Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2026) 01 J&K CK 1152
Constitution of India, 1950- Article 300(A)Land Acquisition Act, 1894- Section 35