High Courts13 Feb 2026Dismissed
Younis Ali Vs UOI & Ors
Jammu And Kashmir High Court · (2026) 02 J&K CK 1644
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2026
408 judgments · page 20 of 21
High Courts12 Feb 2026Dismissed
Union of India Vs Lance Naik Sohan Lal
Jammu And Kashmir High Court · (2026) 02 J&K CK 1648
Constitution of India, 1950- Article 226Entitlement Rules, 2023- Rule 13(b)
High Courts12 Feb 2026Dismissed
Union of India Vs Surinder Singh
Jammu And Kashmir High Court · (2026) 02 J&K CK 1647
Constitution of India, 1950- Article 226
High Courts12 Feb 2026Disposed Of
Union Territory of J&K and ors Vs Tavish Engineering Works
Jammu And Kashmir High Court · (2026) 02 J&K CK 1646
High Courts11 Feb 2026Disposed Of
Bir Sein Anand and Company Vs Union of India
Jammu And Kashmir High Court · (2026) 02 J&K CK 1650
High Courts11 Feb 2026Disposed Of
Abdul Hamid Vs Union Territory of J&K
Jammu And Kashmir High Court · (2026) 02 J&K CK 1649
Jammu and Kashmir Goods and Services Tax (JKGST) Act, 2017- Section 61, 73, 73(9), 107
High Courts09 Feb 2026Allowed
Ravi Kumar Vs State of J&K
Jammu And Kashmir High Court · (2026) 02 J&K CK 1636
Ranbir Penal Code, 1989- Section 34, 307, 341Arms Act, 1959- Section 4, 25, 27Code of Criminal Procedure, 1973- Section 161
High Courts09 Feb 2026Allowed
Reliance General Insurance Co. Ltd Vs Rajni Devi
Jammu And Kashmir High Court · (2026) 02 J&K CK 1635
High Courts09 Feb 2026Allowed
Mazeed Ali Vs UT of J&K
Jammu And Kashmir High Court · (2026) 02 J&K CK 1634
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 2, 8, 21, 22, 27(A), 53, 67Evidence Act, 1872- Section 25
High Courts09 Feb 2026Dismissed
State of Jammu & Kashmir Vs Daleep Singh
Jammu And Kashmir High Court · (2026) 02 J&K CK 1633
Evidence Act, 1872- Section 3, 25, 30
High Courts07 Feb 2026Disposed Of
UT of J&K Vs Kuldip Singh Kotwal
Jammu And Kashmir High Court · (2026) 02 J&K CK 1632
Constitution of India, 1950- Article 226
High Courts07 Feb 2026Dismissed
Union of India Vs No.14415346L, Ex Hav Palvinder Singh
Jammu And Kashmir High Court · (2026) 02 J&K CK 1631
Constitution of India, 1950- Article 226
High Courts07 Feb 2026Allowed
Abdul Rashid Vs UT of J&K
Jammu And Kashmir High Court · (2026) 02 J&K CK 1630
Unlawful Activities (Prevention) Act, 1967- Section 13, 18, 18(b), 20, 38, 43(D)(5)Ranbir Penal Code, 1989- Section 109, 406, 420
High Courts06 Feb 2026Dismissed
Union of India and others Vs Surinder Singh Tomor and another
Jammu And Kashmir High Court · (2026) 02 J&K CK 1629
High Courts06 Feb 2026Dismissed
Union of India Vs M/s K. K. Enterprises Contractors
Jammu And Kashmir High Court · (2026) 02 J&K CK 1628
J&K Arbitration & Conciliation Act, 1997- Section 31(7) (b), 34, 37
High Courts06 Feb 2026Disposed Of
Krishna Engineering Works Industrial Estate Vs UT of J&K
Jammu And Kashmir High Court · (2026) 02 J&K CK 1627
High Courts06 Feb 2026ii Manzoor Ahmad Mir vs. UT of J&K(Bail App No.109/2022)
Shareen Gani Vs UT of J&K & anr
Jammu And Kashmir High Court · (2026) 02 J&K CK 1626
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Ranbir Penal Code, 1989- Section 120(b), 302, 363, 364
High Courts06 Feb 2026Dismissed
Chotu Ram Vs Vinay Kumar
Jammu And Kashmir High Court · (2026) 02 J&K CK 1625
Code of Criminal Procedure, 1973- Section 156(3), 202, 482Indian Penal Code, 1860- Section 452, 504, 506
High Courts05 Feb 2026ii Dr. Rahamatullah V. State of Bihar & Anr; AIR 1981 SC 2069
Bilal Ahmed Vs UT of J&K
Jammu And Kashmir High Court · (2026) 02 J&K CK 1624
Constitution of India, 1950- Article 19, 21, 22, 22(5)Public Safety Act, 1978- Section 8, 8(1)(a-1)
High Courts31 Jan 2026Dismissed
Mohammad Ashraf Dar Vs U. T. of J&K and another
Jammu And Kashmir High Court · (2026) 01 J&K CK 1429
Narcotic Drugs and Psychotropic Substances (NDPS) Act, 1985- Section 8, 15, 25, 29, 37, 67Indian Penal Code, 1860- Section 120(b), 420, 465, 468, 471Motor Vehicles Act, 1988- Section 52, 182(A)(4)