High Courts10 Mar 2026Allowed
Mushtaq Hussain Vs J&K Special Tribunal
Jammu And Kashmir High Court · (2026) 03 J&K CK 0626
Jammu and Kashmir Control of Building Operations Act, 1988- Section 7(1), 7(3)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2026
408 judgments · page 19 of 21
High Courts10 Mar 2026Dismissed
Suresh Kumar Vs UT of J&K and Anr
Jammu And Kashmir High Court · (2026) 03 J&K CK 0623
Indian Penal Code, 1860- Section 376Protection Of Children From Sexual Offences Act, 2012- Section 3, 4
High Courts06 Mar 2026Disposed Of
Kusum Bhatia & anr Vs Master Sumdeep Singh
Jammu And Kashmir High Court · (2026) 03 J&K CK 0624
Ranbir Penal Code, 1989- Section 323, 341, 506Code of Criminal Procedure, 1973- Section 200
High Courts03 Mar 2026Allowed
Sham Lal Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2026) 03 J&K CK 0625
Constitution of India, 1950- Article 226Ranbir Penal Code, 1989- Section 287, 337, 338
High Courts02 Mar 20262010 SCC 13 336
Building Operation Controlling Authority Jammu Municipal Area Vs Shanker Singh
Jammu And Kashmir High Court · (2026) 03 J&K CK 0622
Constitution of India, 1950- Article 226J&K Control of Building Operation Act, 1988- Section 4, 7, 7(1)
High Courts27 Feb 2026Disposed Of
Rabia Mir and others Vs UT Of J&K and others
Jammu And Kashmir High Court · (2026) 02 J&K CK 1655
Code of Criminal Procedure, 1973- Section 561(A)Ranbir Penal Code, 1989- Section 109, 498(A)
High Courts27 Feb 2026Dismissed
Shakeel Ahmed Khan Vs Union of India Th. Narcotics Control Bureau (NCB)
Jammu And Kashmir High Court · (2026) 02 J&K CK 1654
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20, 29, 67
High Courts27 Feb 2026Dismissed
Pawan Kumar Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2026) 02 J&K CK 1653
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Indian Penal Code, 1860- Section 147, 201, 307, 323, 326, 364(A), 395, 511Arms Act, 1959- Section 4, 25
High Courts27 Feb 2026Allowed
Aniket Mottan @ Bablu Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2026) 02 J&K CK 1652
Jammu & Kashmir Public Safety Act, 1978- Section 13
High Courts27 Feb 2026Dismissed
Bachan Singh Vs UOI & ors
Jammu And Kashmir High Court · (2026) 02 J&K CK 1651
High Courts25 Feb 2026Disposed Of
Mohd Ashraf Vs UT of J&K
Jammu And Kashmir High Court · (2026) 02 J&K CK 1656
Constitution of India, 1950- Article 14, 226
High Courts24 Feb 2026Dismissed
Dev Raj Vs Jammu & Kashmir Bank Ltd
Jammu And Kashmir High Court · (2026) 02 J&K CK 1657
Constitution of India, 1950- Article 12, 226Pensions Act, 1871- Section 11, 60(1)Provident Funds Act, 1925- Section 3, 4
High Courts20 Feb 2026Dismissed
Ranjit Singh Vs Union of India & Ors
Jammu And Kashmir High Court · (2026) 02 J&K CK 1638
High Courts20 Feb 2026Allowed
Vishal Sharma @ Shooter Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2026) 02 J&K CK 1637
Jammu & Kashmir Public Safety Act, 1978- Section 13
High Courts19 Feb 2026Allowed
Bilal Ashraf Waza Vs Ut Of J&K & Others
Jammu And Kashmir High Court · (2026) 02 J&K CK 1640
Constitution of India, 1950- Article 14, 16, 226
High Courts19 Feb 2026Disposed Of
Union of India and ors Vs Anwar Ul Haq
Jammu And Kashmir High Court · (2026) 02 J&K CK 1639
High Courts18 Feb 2026Dismissed
Mohammad Yaseen Vs UT of Jammu and Kashmir
Jammu And Kashmir High Court · (2026) 02 J&K CK 1641
High Courts17 Feb 2026Disposed Of
Wani and Company Vs Union of India and another
Jammu And Kashmir High Court · (2026) 02 J&K CK 1642
Arbitration and Conciliation Act, 1996- Section 12, 13, 14, 15
High Courts16 Feb 2026Disposed Of
Mohd. Mansha & Ors Vs Union of India
Jammu And Kashmir High Court · (2026) 02 J&K CK 1643
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 8, 21, 25, 29, 37, 60Prevention of Food Adulteration Act, 1954- Section 13(2)Central Excise Rules, 1944- Rule 56
High Courts13 Feb 2026Dismissed
Deepak Bawa Sharma Vs Asif Iqbal
Jammu And Kashmir High Court · (2026) 02 J&K CK 1645
Negotiable Instruments Act, 1881- Section 118, 138, 139Code of Criminal Procedure, 1973- Section 482