High Courts30 May 2026Disposed Of
Raju Chowdhary Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2026) 05 J&K CK 1549
J&K Land Acquisition Act, 1990- Section 4, 6, 17, 18
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2026
408 judgments · page 16 of 21
High Courts29 May 2026Disposed Of
Kewal Sharma Vs Union Territory of J&K
Jammu And Kashmir High Court · (2026) 05 J&K CK 1548
Ranbir Penal Code, 1989- Section 201, 302, 401Code of Criminal Procedure, 1989- Section 437, 497
High Courts22 May 2026Dismissed
Union of India Vs Sew Engineering Works Pvt
Jammu And Kashmir High Court · (2026) 05 J&K CK 1547
Arbitration and Conciliation Act, 1996- Section 31(3), 34, 37
High Courts22 May 2026Disposed Of
Jhelum Infra Projects Pvt. Ltd Vs T. A. Infra Projects
Jammu And Kashmir High Court · (2026) 05 J&K CK 1546
Arbitration and Conciliation Act, 1996- Section 8, 11(5), 11(6), 11(8), 12(1), 21Code of Civil Procedure, 1908- Order 39 Rules 1, Order 39 Rules 2
High Courts22 May 2026Dismissed
Risshi Siddhi Infraprojects Pvt. Ltd Vs Amarnath Choudhary and Anr
Jammu And Kashmir High Court · (2026) 05 J&K CK 1545
Arbitration and Conciliation Act, 1996- Section 2(1)(E), 11, 11(6), 29(A), 29(A)(5)
High Courts22 May 2026Disposed Of
Pawan Kumar @ Raja Vs Union Territory of J&K
Jammu And Kashmir High Court · (2026) 05 J&K CK 1544
Code of Criminal Procedure, 1973- Section 164, 482Protection of Children from Sexual Offences Act, 2012- Section 3, 4Indian Penal Code, 1860- Section 376, 506
High Courts21 May 2026Allowed
Rehmatullah Vs Union Territory of J&K
Jammu And Kashmir High Court · (2026) 05 J&K CK 1543
Constitution of India, 1950- Article 22(5)
High Courts21 May 2026Allowed
Vicky Vs Union of India
Jammu And Kashmir High Court · (2026) 05 J&K CK 1542
High Courts20 May 2026Disposed Of
Baj Singh Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2026) 05 J&K CK 1541
High Courts15 May 2026Allowed
Mohinder Kour & Ors Vs State
Jammu And Kashmir High Court · (2026) 05 J&K CK 1476
Ranbir Penal Code, 1989- Section 302, 304(B), 306, 498(A)
High Courts14 May 2026Dismissed
Mohan Lal Sharma Vs UT of J&K and others
Jammu And Kashmir High Court · (2026) 05 J&K CK 1477
High Courts13 May 2026Disposed Of
Rameez Ahmed Vs Union of India
Jammu And Kashmir High Court · (2026) 05 J&K CK 1478
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 52, 52(A)
High Courts12 May 2026Dismissed
Kanta Devi Vs Union of India
Jammu And Kashmir High Court · (2026) 05 J&K CK 1475
Arbitration and Conciliation Act, 1996- Section 9, 11(6)
High Courts12 May 2026Dismissed
Syed Irfan Ahmed Vs NIA Jammu
Jammu And Kashmir High Court · (2026) 05 J&K CK 1474
Constitution of India, 1950- Article 21National Investigation Agency Act, 2008- Section 21Indian Penal Code, 1860- Section 120(B), 121, 121(A), 122
High Courts11 May 2026Disposed Of
Rajan Singh @ Rahul Jamwal Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2026) 05 J&K CK 1473
Constitution of India, 1950- Article 21, 22, 22(5), 226
High Courts08 May 2026Disposed Of
Suresh Chand Garg Vs Anil Gupta
Jammu And Kashmir High Court · (2026) 05 J&K CK 0227
Prevention of Food Adulteration Act, 1954- Section 7(i), 7(ii), 7(v), 16, 89
High Courts07 May 2026Dismissed
New India Assurance Company Ltd Vs Mohd. Alam
Jammu And Kashmir High Court · (2026) 05 J&K CK 0226
Workmens Compensation Act, 1923- Section 30Limitation Act, 1908- Section 5
High Courts07 May 2026Disposed Of
Nirmal Pandita Vs Rita Ambardar
Jammu And Kashmir High Court · (2026) 05 J&K CK 0225
High Courts07 May 2026Dismissed
Shakeela Begum @ Taya Vs UT of J&K
Jammu And Kashmir High Court · (2026) 05 J&K CK 0224
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20, 21, 22, 29, 37, 67
High Courts04 May 2026Dismissed
State of Jammu and Kashmir Vs Rakesh Singh
Jammu And Kashmir High Court · (2026) 05 J&K CK 0223
Ranbir Penal Code, 1989- Section 201, 302, 401Code of Criminal Procedure, 1989- Section 161