High Courts31 May 2025Disposed Of
Abdul Ghani Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 05 J&K CK 0348
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2025
227 judgments · page 9 of 12
High Courts29 May 2025Dismissed
Shah Mohd. Choudhary Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0351
Jammu & Kashmir Reorganization Act, 2019 - Section 9, 14
High Courts27 May 2025Disposed Of
State of J&K through Principal Secretary Vs Wali Mohd Ganai
Jammu And Kashmir High Court · (2025) 05 J&K CK 0347
Indian Penal Code, 1860 - Section 120, 467, 471Jammu and Kashmir Prevention of Corruption Act, 1949 - Section 5(2)
High Courts22 May 2025Disposed Of
Ghulam Abass Vs Union Territory of J&K and others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0349
Constitution of India, 1950 - Article 22(5)Jammu and Kashmir Public Safety Act, 1978 - Section 13
High Courts21 May 2025Disposed Of
Ram Lal Vs Union Territory of J&K
Jammu And Kashmir High Court · (2025) 05 J&K CK 0350
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 147, 382, 427, 447
High Courts20 May 2025Dismissed
Abdul Majid Wani Vs Union Territory of J&K and others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0346
High Courts20 May 2025Disposed Of
Kala Ram Vs UT of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 05 J&K CK 0345
Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 304(B), 313Code Of Criminal Procedure, 1973 - Section 164, 174, 175, 437
High Courts20 May 2025Disposed Of
Rakesh Nanda Vs J&K Special Tribunal, Jammu
Jammu And Kashmir High Court · (2025) 05 J&K CK 0344
Agrarian Reforms Act, 1976 - Section 21
High Courts16 May 2025Dismissed
Johnsons Lifts P Ltd. Branch Trikuta Nagar Jammu Vs UT of J&K and ors
Jammu And Kashmir High Court · (2025) 05 J&K CK 0343
Jammu And Kashmir General Sales Tax Act, 1962 - Section 15(A), 10(B), 11, 11(A), 12
High Courts09 May 2025Dismissed
Pushkar Sharma Vs Central Admn Tribunal & others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0341
Postal and Telegraphs Manual, 1942 - Rule 13, 14, 15
High Courts09 May 2025Disposed Of
Brijma Devi Vs State of J&K & ors
Jammu And Kashmir High Court · (2025) 05 J&K CK 0340
High Courts05 May 2025Dismissed
Sanjeev Gupta Vs Central University of Jammu
Jammu And Kashmir High Court · (2025) 05 J&K CK 0342
Constitution of India, 1950 - Article 14
High Courts05 May 2025Dismissed
Indu Bhushan Bali Vs Director General, Sashastra
Jammu And Kashmir High Court · (2025) 05 J&K CK 0339
Code Of Civil Procedure, 1908 - Section 114, Order 47 Rule 1
High Courts02 May 2025Dismissed
Rajinder Singh Vs Union of India and others
Jammu And Kashmir High Court · (2025) 05 J&K CK 0338
Border Security Force, 1968 - Section 46, 117(2), 105, 113
High Courts30 Apr 2025Dismissed
Senior Aerodrome Officer Presently Airport Director Vs Amrik Singh and ors
Jammu And Kashmir High Court · (2025) 04 J&K CK 0402
High Courts30 Apr 2025Disposed Of
Swapnil Verma Vs Punjab National Bank and Ors
Jammu And Kashmir High Court · (2025) 04 J&K CK 0389
Constitution of India, 1950 - Article 14, 16, 226
High Courts29 Apr 2025Disposed Of
Ram Kumar Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 04 J&K CK 0390
Ranbir Penal Code, 1932 - Section 338
High Courts23 Apr 2025Dismissed
Tsewang Rigzin Vs Ladakh Amchi Sabha
Jammu And Kashmir High Court · (2025) 04 J&K CK 0392
Constitution of India, 1950 - Article 226, 227
High Courts22 Apr 2025Dismissed
Gurmeet Kumar and Others Vs UT of J&K and another
Jammu And Kashmir High Court · (2025) 04 J&K CK 0391
High Courts21 Apr 2025Dismissed
Sumit Singh Vs UT of J&K and others
Jammu And Kashmir High Court · (2025) 04 J&K CK 0398