High Courts05 Mar 2025Disposed Of
Rahul Sharma Vs Jammu Development Authority
Jammu And Kashmir High Court · (2025) 03 J&K CK 0465
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2025
227 judgments · page 11 of 12
High Courts03 Mar 2025Disposed Of
Ghulam Hussain Vs Union Territory of J&K and ors
Jammu And Kashmir High Court · (2025) 03 J&K CK 0464
Land Acquisition Act, 1894 - Section 4(1), 6, 7, 11(B)
High Courts28 Feb 2025Disposed Of
Mohd. Yaqoob Vs UT of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 02 J&K CK 0830
Jammu and Kashmir Land Acquisition Act, 1934 - Section 4(1), 6, 11
High Courts28 Feb 2025Disposed Of
Roshan Din Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0829
Jammu and Kashmir Land Acquisition Act, 1934 - Section 4
High Courts27 Feb 2025Allowed
Shiv Kumar & others Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0832
High Courts27 Feb 2025Disposed Of
Radhey Sham @Shamu Vs UT of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 02 J&K CK 0831
Jammu and Kashmir Public Safety Act, 1978 - Section 8Indian Penal Code, 1860 - Section 148, 307, 323Arms Act, 1959 - Section 4, 25
High Courts25 Feb 2025Dismissed
Ghulam Nabi Chandail Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0834
Constitution of India, 1950 - Article 21, 22(5)Jammu and Kashmir Public Safety Act, 1978 - Section 8, 8(a)
High Courts20 Feb 2025Disposed Of
Rajesh Tandon Vs Mohd. Safeer
Jammu And Kashmir High Court · (2025) 02 J&K CK 0835
Ranbir Penal Code, 1932 - Section 500Code Of Criminal Procedure, 1973 - Section 200
High Courts19 Feb 2025Dismissed
Rajinder Kumar Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0833
Constitution of India, 1950 - Article 226
High Courts18 Feb 2025Allowed
Islam Ul Haq Peer Vs Union of India
Jammu And Kashmir High Court · (2025) 02 J&K CK 0828
Constitution of India, 1950 - Article 20(3)Evidence Act, 1872 - Section 25, 27
High Courts13 Feb 2025Disposed Of
Harish Gupta Vs Union of India
Jammu And Kashmir High Court · (2025) 02 J&K CK 0826
Arbitration and Conciliation Act, 1996 - Section 9, 11
High Courts13 Feb 2025Disposed Of
Bus Owner Jammu R. S. Pura Area Cooperative Ltd Vs UT of J&K and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0824
High Courts10 Feb 2025Disposed Of
Aashish Chaudhary Vs UT of J&K and others
Jammu And Kashmir High Court · (2025) 02 J&K CK 0825
High Courts03 Feb 2025Disposed Of
Surinder Gupta Vs Neena Gupta
Jammu And Kashmir High Court · (2025) 02 J&K CK 0827
Motor Vehicles Act, 1988 - Section 173
High Courts29 Jan 2025Disposed Of
Bishnah Cooperative Medical and another Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 01 J&K CK 1580
High Courts20 Jan 2025Allowed
Raj Ali Vs Union Territory of J&K & and ors
Jammu And Kashmir High Court · (2025) 01 J&K CK 1581
Constitution of India, 1950 - Article 22(5)Prevention of Cruelty to Animals Act, 1960 - Section 3, 11, 188, 307, 323, 427, 147, 148, 379, 332Arms Act, 1959 - Section 4, 25
High Courts03 Jan 2025Disposed Of
Court on its own Motion Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 01 J&K CK 1579
High Courts03 Jan 2025Dismissed
Irshad Ahmed Khan Vs Manoj Kumar Dwivedi Commr Secy to GAD
Jammu And Kashmir High Court · (2025) 01 J&K CK 1578
High Courts03 Jan 2025Disposed Of
Kanika Verma and another Vs U. T. of J&K and others
Jammu And Kashmir High Court · (2025) 01 J&K CK 1577
High Courts03 Jan 2025Dismissed
Rajinder Singh and Ors. Vs Abdul Aziz and Anr.
Jammu And Kashmir High Court · (2025) 01 J&K CK 0122
Jammu and Kashmir Tenancy Act, SVT., 1980 — Section 56Constitution of India 1950 — Article 227Jammu and Kashmir Constitution — Section 104