High Courts21 Apr 2025Disposed Of
Kunal Dogra & Anr Vs UT oF J&K & Others
Jammu And Kashmir High Court · (2025) 04 J&K CK 0397
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2025
227 judgments · page 10 of 12
High Courts16 Apr 2025Disposed Of
Rakesh Kumar & Ors Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2025) 04 J&K CK 0400
Constitution of India, 1950 - Article 226
High Courts16 Apr 2025Disposed Of
Anamika Devi and Anr Vs UT of J&K and ors
Jammu And Kashmir High Court · (2025) 04 J&K CK 0399
Constitution of India, 1950 - Article 19, 21
High Courts11 Apr 2025Allowed
Karam Chand Vs Union Territory or Jammu and Kashmi
Jammu And Kashmir High Court · (2025) 04 J&K CK 0401
Agrarian Reforms Act, 1976 - Section 4, 5, 8, 21
High Courts11 Apr 2025Disposed Of
Ashu Devi and Anr Vs Ut Of J&K & Others
Jammu And Kashmir High Court · (2025) 04 J&K CK 0396
High Courts08 Apr 2025Dismissed
Tajinder Singh alias Happy Vs UT of J&K and others
Jammu And Kashmir High Court · (2025) 04 J&K CK 0394
Constitution of India, 1950 - Article 22(5)Jammu and Kashmir Public Safety Act, 1978 - Section 8(1)
High Courts07 Apr 2025Disposed Of
Abdul Hamid Vs Union of India and Anr
Jammu And Kashmir High Court · (2025) 04 J&K CK 0393
Jammu and Kashmir Prevention of Corruption Act, 1949 - Section 5(1), 5(2)Indian Penal Code, 1860 - Section 120(B)
High Courts04 Apr 2025Dismissed
Sita Ram Vs UT of Jammu and Kashmir and ors
Jammu And Kashmir High Court · (2025) 04 J&K CK 0395
Constitution of India, 1950 - Article 226Administrative Tribunal Act, 1985 - Section 19
High Courts27 Mar 2025Dismissed
State of Jammu and Kashmir Vs Mir Hussain
Jammu And Kashmir High Court · (2025) 03 J&K CK 0477
Ranbir Penal Code, 1932 - Section 120(B), 302, 109, 32Code Of Criminal Procedure, 1973 - Section 161, 164(A), 174, 175
High Courts26 Mar 2025Allowed
Santosha Devi Vs UT of J&K
Jammu And Kashmir High Court · (2025) 03 J&K CK 0474
High Courts25 Mar 2025Dismissed
Praba Devi Vs UT of J&K
Jammu And Kashmir High Court · (2025) 03 J&K CK 0475
Constitution of India, 1950 - Article 14, 19, 21, 300(A), 226Jammu and Kashmir Water Resources Regulation & Management Act, 2010 - Section 67, 157(2)
High Courts20 Mar 2025Disposed Of
Dileep Kumar Raina and others Vs UT of J&K and others
Jammu And Kashmir High Court · (2025) 03 J&K CK 0473
Constitution of India, 1950 - Article 227
High Courts19 Mar 2025Dismissed
Baldev Raj and others Vs Shakti Kumar and others
Jammu And Kashmir High Court · (2025) 03 J&K CK 0472
Code Of Civil Procedure, 1908 - Order 22 Rule 4, Order 1 Rule 10
High Courts17 Mar 2025Allowed
Shamsh Din Vs UT of J&K
Jammu And Kashmir High Court · (2025) 03 J&K CK 0476
Ranbir Penal Code, 1932 - Section 498(A), 342, 325, 323, 504Indian Penal Code, 1860 - Section 307
High Courts13 Mar 2025Allowed
Sudershan Sharma Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 03 J&K CK 0471
High Courts13 Mar 2025Disposed Of
Dilshada Begum Vs State of J&K & Ors
Jammu And Kashmir High Court · (2025) 03 J&K CK 0468
Constitution of India, 1950 - Article 14, 226Police Act, 1983 - Section 19
High Courts11 Mar 2025Disposed Of
Sudersham Kumar Gupta Vs Chuni Lal Raina
Jammu And Kashmir High Court · (2025) 03 J&K CK 0470
Code Of Civil Procedure, 1908 - Order 43 Rule 1(u)
High Courts10 Mar 2025Dismissed
Pawan Kumar Verma Vs Indian Wine Traders Jammu
Jammu And Kashmir High Court · (2025) 03 J&K CK 0467
Code Of Criminal Procedure, 1973 - Section 251Negotiable Instrument Act, 1881 - Section 143(A)
High Courts06 Mar 2025Disposed Of
Shafi Chopan Vs UT of Jammu & Kashmir
Jammu And Kashmir High Court · (2025) 03 J&K CK 0469
High Courts06 Mar 2025Dismissed
National Insurance Company Ltd Vs Shabana Begum and Ors
Jammu And Kashmir High Court · (2025) 03 J&K CK 0466