High Courts04 Aug 2025Dismissed
Atul Kumar, Secretary J&K Services Selection Board Vs Raghudev Singh and ors
Jammu And Kashmir High Court · (2025) 08 J&K CK 0357
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2025
227 judgments · page 8 of 12
High Courts01 Aug 2025Dismissed
Suraj Masih Vs UT of J&K
Jammu And Kashmir High Court · (2025) 08 J&K CK 0359
Constitution of India, 1950 - Article 21, 22, 226Jammu and Kashmir Public Safety Act, 1978 - Section 8
High Courts30 Jul 2025Disposed Of
Joginder Bhandari Vs State of J&K & Anr
Jammu And Kashmir High Court · (2025) 07 J&K CK 0452
Code Of Criminal Procedure, 1973 - Section 561(A)Ranbir Penal Code, 1932 - Section 353, 504, 506
High Courts29 Jul 2025Disposed Of
Rashpal Singh Vs UT of J&K
Jammu And Kashmir High Court · (2025) 07 J&K CK 0453
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 3(5), 37, 109, 132, 115(2)Bharatiya Nyaya Sanhita, 2023 - Section 8, 21, 22, 29Arms Act, 1959 - Section 4, 25
High Courts25 Jul 2025Disposed Of
Sayma Kouser Vs UT of J&K
Jammu And Kashmir High Court · (2025) 07 J&K CK 0451
High Courts24 Jul 2025Allowed
A K Engineer and Contractor Pvt. Ltd Vs UT of J&K
Jammu And Kashmir High Court · (2025) 07 J&K CK 0450
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts24 Jul 2025Disposed Of
Deepak Sharma and others Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 07 J&K CK 0448
Constitution of India, 1950 - Article 226Administrative Tribunals Act, 1985 - Section 14, 29
High Courts24 Jul 2025Disposed Of
State through Police Station Satwari Vs Ram Dass & Anr
Jammu And Kashmir High Court · (2025) 07 J&K CK 0447
Ranbir Penal Code, 1932 - Section 34, 307, 324, 325
High Courts23 Jul 2025Dismissed
Employees State Insurance Corp. and others Vs Sudershan Steel Pvt. Ltd
Jammu And Kashmir High Court · (2025) 07 J&K CK 0449
Employees State Insurance Act, 1948 - Section 40,82, 82(2), 82(4)Limitation Act, 1963 - Section 5
High Courts22 Jul 2025Dismissed
UT of J&K and Ors Vs Girdhari Lal
Jammu And Kashmir High Court · (2025) 07 J&K CK 0446
High Courts14 Jul 2025Dismissed
Mobeen Akhter & Ors Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2025) 07 J&K CK 0445
Code Of Criminal Procedure, 1973 - Section 156(3), 161, 482Indian Penal Code, 1860 - Section 147, 341, 323, 452
High Courts11 Jul 2025Dismissed
Ut Of J&K & Ors. Vs M/S Cube Construction Engineering
Jammu And Kashmir High Court · (2025) 07 J&K CK 0439
High Courts04 Jul 2025Dismissed
Kapil Kaul Vs Union of India and others
Jammu And Kashmir High Court · (2025) 07 J&K CK 0443
Drugs and Cosmetics Act, 1940 - Section 3(a), 33(e), 25, 27(A)
High Courts04 Jul 2025Allowed
Kewal Krishan Gupta Vs Kamal Kishore
Jammu And Kashmir High Court · (2025) 07 J&K CK 0440
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts03 Jul 2025Dismissed
Sher Singh Vs National Hydroelectric Project Corporation Ltd
Jammu And Kashmir High Court · (2025) 07 J&K CK 0441
Indian Penal Code, 1860 - Section 34, 302
High Courts01 Jul 2025Disposed Of
Anita Baroo Vs Nahida Bibi
Jammu And Kashmir High Court · (2025) 07 J&K CK 0444
Constitution of India, 1950 - Article 227Jammu and Kashmir Code of Civil Procedure, 1977 - Order 33 Rule 9
High Courts01 Jul 2025Allowed
Shankari Devi Vs UT of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2025) 07 J&K CK 0442
Constitution of India, 1950 - Article 226Jammu And Kashmir Agrarian Reforms Act, 1976 - Rule 3(A)Jammu and Kashmir Tenancy Act, 1923 - Section 67
High Courts30 Jun 2025Allowed
Bindu Singh Jamwal and another Vs Chanchal Singh and others
Jammu And Kashmir High Court · (2025) 06 J&K CK 0180
Constitution of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Section 151, 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts06 Jun 2025Dismissed
Raj Kumar Gupta and Anr Vs Bank of India and Anr
Jammu And Kashmir High Court · (2025) 06 J&K CK 0178
Code Of Civil Procedure, 1908 - Section 100(A), Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Order 41 Rule 19
High Courts05 Jun 2025Disposed Of
Maskeen Din and ors Vs UT of J&K
Jammu And Kashmir High Court · (2025) 06 J&K CK 0179
Constitution of India, 1950 - Article 21Bharatiya Nyaya Sanhita, 2023 - Section 109, 140, 118(2), 189, 191, 238