High Courts03 Nov 2025Dismissed
State of J&K Vs Sanjay Singh
Jammu And Kashmir High Court · (2025) 11 J&K CK 1781
Ranbir Penal Code, 1989- Section 107, 306Code Of Criminal Procedure, 1973- Section 342
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2025
227 judgments · page 4 of 12
High Courts31 Oct 2025Disposed Of
Abdul Latief Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 10 J&K CK 1169
Jammu and Kashmir Agrarian Reforms Act, 1976- Section 4, 8Waqf Act, 1995- Section 45
High Courts31 Oct 2025Disposed Of
Sidharth Mahajan & Anr Vs UT of J&K & Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1168
Indian Penal Code, 1860- Section 109, 498(A)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 359, 528
High Courts30 Oct 2025Dismissed
Rashpaul Singh Vs Union Territory of J&K and others
Jammu And Kashmir High Court · (2025) 10 J&K CK 1165
Code of Civil Procedure, 1908 - Order 1 Rule 10
High Courts30 Oct 2025Dismissed
Sher-e-Kashmir University of Agriculture Science and Technology of Jammu Vs Promila Kachro
Jammu And Kashmir High Court · (2025) 10 J&K CK 1164
Jammu and Kashmir Civil Service Regulations, 1956 - Article 168, 248
High Courts28 Oct 2025Disposed Of
Parveen Akhter Vs UT of J&K & Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1167
Constitution of India, 1950 - Article 226Code Of Criminal Procedure, 1973 - Section 156(3), 482 Indian Penal Code, 1908 - Section 109, 186, 389, 420, 498, 504Muslim Women (Protection of Rights on Marriage) Act, 2019 - Section 3, 4
High Courts20 Oct 2025Dismissed
Romesh Kumar Vs Jammu & Kashmir Special Tribunal
Jammu And Kashmir High Court · (2025) 10 J&K CK 1163
Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 4, 8, 20, 22Jammu and Kashmir Alienation of the Land Act, 1938 - Section 6
High Courts18 Oct 2025Dismissed
Reliance General Insurance Co Vs Santosh Devi & Ors
Jammu And Kashmir High Court · (2025) 10 J&K CK 1162
High Courts18 Oct 2025Disposed Of
Liaqyat Ali @ Lucky Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2025) 10 J&K CK 1161
Constitution of India, 1950 - Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 27, 29, 37, 50
High Courts18 Oct 2025Disposed Of
Sareed Ahmed Ganie Vs UOI and anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1160
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 26, 27, 29, 38, 67
High Courts18 Oct 2025Dismissed
Maqbool Vs Narcotics Control Bureau Zonal Unit
Jammu And Kashmir High Court · (2025) 10 J&K CK 1159
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 26, 27, 29, 38, 67
High Courts18 Oct 2025Dismissed
Karan Singh Alias Goli Vs UT of J&K and anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1158
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 22, 27(a), 29, 37Code Of Criminal Procedure, 1973 - Section 161
High Courts18 Oct 2025Disposed Of
Fareed Ahmed Vs UT of J&K
Jammu And Kashmir High Court · (2025) 10 J&K CK 1157
Indian Penal Code, 1860 - Section 120(b), 212, 323, 366, 376, 506Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480
High Courts17 Oct 2025Disposed Of
Union of India Vs D. Khosla & Co
Jammu And Kashmir High Court · (2025) 10 J&K CK 1156
Code of Civil Procedure, 1908 - Order 47 and Rule 1Constitution of India, 1950 - Article 141
High Courts17 Oct 2025Disposed Of
Arshad Ahmed Vs Union Territory of Jammu and Kashmir and Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1154
Indian Penal Code, 1860 - Section 109, 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 3, 4, 29Code Of Criminal Procedure, 1973 - Section 164
High Courts17 Oct 2025Disposed Of
Krishan Lal and Anr Vs Union Territory of Jammu and Kashmir and Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1153
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 147, 201, 323, 341, 382, 427Arms Act, 1959 - Section 4, 25
High Courts15 Oct 2025Dismissed
Geeta Devi Vs UT of J&K
Jammu And Kashmir High Court · (2025) 10 J&K CK 1152
Constitution of India, 1950 - Article 14, 16, 311
High Courts14 Oct 2025Disposed Of
Asha Rani & Ors Vs Harsh Bala & Anr
Jammu And Kashmir High Court · (2025) 10 J&K CK 1151
Ranbir Penal Code, 1932 - Section 109, 494, 497, 498, 504Code Of Criminal Procedure, 1973 - Section 41, 202, 561
High Courts14 Oct 2025Disposed Of
Murad Ali Vs UT of J&K
Jammu And Kashmir High Court · (2025) 10 J&K CK 1150
Constitution of India, 1950 - Article 21, 22(5)Indian Penal Code, 1872 - Section 147, 148, 188, 279, 323, 336, 452
High Courts14 Oct 2025Dismissed
Shashi Thakar Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 10 J&K CK 1149