High Courts17 Nov 2025Disposed Of
Zahoor Ahmad Rada Vs Union Territory of J&K
Jammu And Kashmir High Court · (2025) 11 J&K CK 1804
Drugs and Cosmetics Act, 1940- Section 18, 23, 24, 25, 27, 28
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2025
227 judgments · page 3 of 12
High Courts17 Nov 2025Dismissed
State of J&K Vs Bashir Ahmed
Jammu And Kashmir High Court · (2025) 11 J&K CK 1803
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20, 42, 50, 52, 53, 55, 57
High Courts13 Nov 2025Dismissed
UT of J&K and ors Vs Parvez Ahmed
Jammu And Kashmir High Court · (2025) 11 J&K CK 1801
Constitution of India, 1950- Article 215, 226Jammu And Kashmir Contempt of Courts Act, 1997- Section 20
High Courts13 Nov 2025Disposed Of
Shakuntala Singh Vs Union of India
Jammu And Kashmir High Court · (2025) 11 J&K CK 1800
High Courts13 Nov 2025Dismissed
State of Jammu & Kashmir Vs Om Singh Bandral
Jammu And Kashmir High Court · (2025) 11 J&K CK 1799
High Courts13 Nov 2025Dismissed
Union of India Vs JC-594381L Ex Sub Parshotam lal
Jammu And Kashmir High Court · (2025) 11 J&K CK 1798
Constitution of India, 1950- Article 226
High Courts13 Nov 2025Disposed Of
Bhanu Partap Singh Manhas Vs U.T of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1797
High Courts12 Nov 2025Dismissed
State Vs Ved Parkash
Jammu And Kashmir High Court · (2025) 11 J&K CK 1796
High Courts12 Nov 2025Disposed Of
Mohd. Qasim Vs Mir Mohd. & Anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1795
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 9 Rule 13
High Courts10 Nov 2025Disposed Of
Karnail Singh Vs U.T of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1794
Constitution of India, 1950- Article 226
High Courts08 Nov 2025Dismissed
Sunil Singh Vs Krishan Lal Gupta
Jammu And Kashmir High Court · (2025) 11 J&K CK 1793
Code of Civil Procedure, 1908- Section 9, Order 7 Rule 11
High Courts07 Nov 2025Disposed Of
Angraiz Singh and others Vs Anuradha Gupta and another
Jammu And Kashmir High Court · (2025) 11 J&K CK 1791
High Courts07 Nov 2025Dismissed
Anwar Hussain Vs U.T. of J&K and Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1790
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 37
High Courts07 Nov 2025Dismissed
Mandeep Kour Vs UT of J&K and anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1789
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 480, 483Indian Penal Code, 1860- Section 109, 302Evidence Act, 1872- Section 25
High Courts06 Nov 2025Disposed Of
Sanjay Gupta Vs Kuldeep Gupta
Jammu And Kashmir High Court · (2025) 11 J&K CK 1787
Ranbir Penal Code, 1989- Section 109, 420, 427, 504, 506, 540Code Of Criminal Procedure, 1973- Section 201
High Courts04 Nov 2025Disposed Of
Mohd. Din Vs State & ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1786
High Courts04 Nov 2025Disposed Of
Nagina Akhter Vs UT of J&K & Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1785
High Courts03 Nov 2025Disposed Of
Union Territory of J&K Vs Raja Ram
Jammu And Kashmir High Court · (2025) 11 J&K CK 1784
Writ Proceedings Rules, 1997- Rule 15
High Courts03 Nov 2025Dismissed
UT of Jammu and Kashmir and others Vs Balvinder Singh
Jammu And Kashmir High Court · (2025) 11 J&K CK 1783
Constitution of India, 1950- Article 226
High Courts03 Nov 2025Disposed Of
Union of India Vs Abdul Rashid War
Jammu And Kashmir High Court · (2025) 11 J&K CK 1782
Army Act, 1950- Section 38, 39, 63