High Courts15 Dec 2025Dismissed
District Kathua Cricket Association & others Vs Board of Control for Cricket in India and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1704
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2025
227 judgments · page 2 of 12
High Courts12 Dec 2025Rejected
Abdul Rashid Vs U.T of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1700
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 15, 29, 37, 52, 55, 57
High Courts11 Dec 2025Dismissed
Rimpy Gupta and another Vs State of J&K and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1701
High Courts08 Dec 2025Dismissed
Chaman Lal Vs U.T. of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1703
Indian Penal Code, 1860- Section 302Bhartiya Nagarik Suraksha Sanhita, 2023- Section 483
High Courts08 Dec 2025Disposed Of
Hari Lal Vs Union of India and ors
Jammu And Kashmir High Court · (2025) 12 J&K CK 1702
Central Goods and Services Tax Act, 2017- Section 73(9), 75(4)
High Courts05 Dec 2025Disposed Of
Surishta Devi Vs J&K Special Tribunal, Jammu
Jammu And Kashmir High Court · (2025) 12 J&K CK 1699
Constitution of India, 1950- Article 226Jammu and Kashmir Agrarian Reforms Act, 1976- Section 4, 8
High Courts05 Dec 2025Dismissed
Sudesh Singh th.Parkasho Dev Vs U.T of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1697
Indian Penal Code, 1860- Section 302Code Of Criminal Procedure, 1973- Section 174, 497
High Courts04 Dec 2025Dismissed
Union Territory of J&K Vs Pankaj Jasrotia and others
Jammu And Kashmir High Court · (2025) 12 J&K CK 1698
High Courts04 Dec 2025Dismissed
Taxi Operators Union, Taxi Stand Vs UT of J&K
Jammu And Kashmir High Court · (2025) 12 J&K CK 1696
Constitution of India, 1950- Article 226
High Courts03 Dec 2025Dismissed
Ajit Kumar Singh Vs Union of India and ors.
Jammu And Kashmir High Court · (2025) 12 J&K CK 1695
Border Security Force Act, 1968- Section 20(a), 74Border Security Force Rules, 1968- Rule 47, 51
High Courts28 Nov 2025Dismissed
Muninder Singh @ Sonu Vs UT of J&K
Jammu And Kashmir High Court · (2025) 11 J&K CK 1813
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 479, 482Indian Penal Code, 1860- Section 34, 120(B), 363, 370
High Courts28 Nov 2025Dismissed
Vijay Khokhar Vs U.T. of J&K
Jammu And Kashmir High Court · (2025) 11 J&K CK 1812
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Indian Penal Code, 1860- Section 403, 406, 409, 420
High Courts28 Nov 2025Allowed
V K Sales and Construction Co Vs Union of India and Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1811
Arbitration and Conciliation Act, 1996- Section 11
High Courts27 Nov 2025Disposed Of
Jugal Kishore @ Lucky Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1810
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 21, 22, 25, 26, 27, 29Bharatiya Nagarik Suraksha Sanhita, 2023- Section 116, 129, 136
High Courts26 Nov 2025Disposed Of
Union of India & Ors Vs Manzoor Ahmad & anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1809
High Courts25 Nov 2025Disposed Of
Tara Singh Vs UT of J&K and Ors
Jammu And Kashmir High Court · (2025) 11 J&K CK 1808
High Courts25 Nov 2025Disposed Of
UT of J&K and others Vs Ashwani Kumar Katotra
Jammu And Kashmir High Court · (2025) 11 J&K CK 1807
High Courts24 Nov 2025Allowed
Mohd Rafiq Vs Union Territory of Jammu & Kashmir
Jammu And Kashmir High Court · (2025) 11 J&K CK 1806
Constitution of India, 1950- Article 22(5)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 126
High Courts20 Nov 2025Disposed Of
Surjit Kour Vs Union of India
Jammu And Kashmir High Court · (2025) 11 J&K CK 1805
Armed Forces Tribunal Act, 2007- Section 14Army Rules, 1954- Rule 13(3)
High Courts18 Nov 2025Disposed Of
Dir. Gen. Border Security Force Vs Santosh Kak and Anr
Jammu And Kashmir High Court · (2025) 11 J&K CK 1802