High Courts01 May 2024Dismissed
Mohammad Ashraf Mir And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0001
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2024
240 judgments · page 6 of 12
High Courts30 Apr 2024Dismissed
Ghulam Nabi Shah (Salati) And Others Vs Collector Land Acquisition And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0032
Land Acquisition Act,1894 — Section 12(2), 18, 18(2), 19(1), 19(2), 23
High Courts30 Apr 2024Disposed Of
Suhail Ahmad Shah @ Sahil Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0031
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13(1)Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts29 Apr 2024Disposed Of
Hem Raj And Others Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0033
Indian Penal Code, 1860 — Section 109, 498ACode Of Criminal Procedure, 1973 — Section 173, 482
High Courts29 Apr 2024Disposed Of
Tariq Ahmad Napa Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2024) 04 J&K CK 0030
Constitution Of India, 1950 — Article 21, 22, 22(5)Public Safety Act, 1978 — Section 3(1), 8(4), 13, 14, 15, 16
High Courts29 Apr 2024Disposed Of
Haseena Akhter Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0029
High Courts29 Apr 2024Disposed Of
Bashir Ahmad Dar Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0028
High Courts29 Apr 2024Allowed
Irshad Hussain Sheikh And Others Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0027
High Courts29 Apr 2024Allowed
S. Jasvinder Singh And Others Vs Amar Nath And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0026
High Courts29 Apr 2024Allowed
Varun Choudhary Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0025
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7
High Courts26 Apr 2024Disposed Of
Amir Ahmad Chana Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2024) 04 J&K CK 0019
Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts25 Apr 2024Dismissed
Mohd Sadeeq Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0024
Electricity Act, 2003 — Section 7, 27Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 124A, 427
High Courts25 Apr 2024Allowed
Nazakat Ahmad Khan Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0020
Constitution Of India, 1950 — Article 21, 22(3)(b)Jammu And Kashmir Public Safety Act, 1978 — Section 8Indian Penal Code, 1860 — Section 380, 457
High Courts23 Apr 2024Disposed Of
Adil Mushtaq Mir Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0023
Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 38, 39, 43(D)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 332, 336, 341Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 24, 27A, 37
High Courts23 Apr 2024Disposed Of
Fareed Ahmad Chouhan Vs Union Territory Of J & K & Anr
Jammu And Kashmir High Court · (2024) 04 J&K CK 0022
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a), 10A, 13
High Courts23 Apr 2024Allowed
Sahil Farooq Mir Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0021
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts23 Apr 2024Allowed/Disposed Of
Mehboob Ali Kar Vs Mst. Jumli And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0016
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A
High Courts20 Apr 2024Dismissed
Khazir Mohammad Ganai And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0018
High Courts20 Apr 2024Dismissed
M/S G.R.G. Infra Cone Pvt. Ltd. And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0017
Jammu And Kashmir Minor Mineral Exploitation And Processing Rules, 2017 — Rule 3, 3(3)(ii), 10Mines And Minerals (Development And Regulation) Act, 1957 — Section 15, 23C
High Courts15 Apr 2024Allowed
Sumanta Dutta Vs Union Of India And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0015
Constitution Of India, 1950 — Article 226Border Security Force Rules, 1969 — Rule 43, 44, 45, 47, 48, 49, 55, 59, 74(2), 142(1), 158Border Security Force Act, 1968 — Section 2(d), 14, 15, 16(a), 16(b), 17, 18(a), 19(b), 20(a), 24(a), 32(b), 40, 46,47, 47(a), 47(b), 64, 65, 66, 67, 70, 80, 117(2)