Constitution Of India, 1950 — Article 22(5)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Jammu And Kashmir Public Safety Act, 1978 — Section 8(1), 13

Read judgment

High Courts06 May 2024Dismissed

Manzoor Ahmad Bhat Vs Chairperson J&K Special Tribunal & Others

Jammu And Kashmir High Court · (2024) 05 J&K CK 0036

Jammu And Kashmir Municipal Corporation Act, 2000 — Section 253(1)

Read judgment

High Courts06 May 2024Disposed Of

Zahoor Ahmad Lone Vs Union Territory Of J&K & Ors

Jammu And Kashmir High Court · (2024) 05 J&K CK 0035

Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)

Read judgment

High Courts06 May 2024Disposed Of

Zohib Ali Mirza And Others Vs Union Territory Of Jammu And Kashmi And Others

Jammu And Kashmir High Court · (2024) 05 J&K CK 0030

Constitution Of India, 1950 — Article 144

Read judgment

High Courts06 May 2024Disposed Of

Santosh Singh Vs Mandeep Kour And Others

Jammu And Kashmir High Court · (2024) 05 J&K CK 0029

Read judgment

High Courts06 May 2024Disposed Of

Nazir Ahmad Butt Vs J&K Special Tribunal And Others

Jammu And Kashmir High Court · (2024) 05 J&K CK 0028

Jammu And Kashmir Municipal Corporation Act, 2000 — Section 253(1)

Read judgment

High Courts06 May 2024

Sheikh Mohammad Sadiq And Others Vs Jammu & Kashmir Bank Limited And Others

Jammu And Kashmir High Court · (2024) 05 J&K CK 0024

Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 10(A)Limitation Act, 1963 — Section 5Indian Contract Act, 1872 — Section 133, 134

Read judgment

High Courts06 May 2024Disposed Of

Abdul Rashid Zargar Vs Union Territory Of J&K & Ors

Jammu And Kashmir High Court · (2024) 05 J&K CK 0023

Jammu And Kashmir State Evacuee (Administration Of Property) Act, 2006 — Section 3, 10A, 10A(3), 13C, 30A, 39

Read judgment

High Courts06 May 2024Disposed Of

Ramzan Hussain And Another Vs U. T. Of J&K And Others

Jammu And Kashmir High Court · (2024) 05 J&K CK 0018

Jammu And Kashmir Police Rules, 1960 — Rule 597Indian Penal Code, 1860 — Section 34, 323, 341, 354Code Of Criminal Procedure, 1973 — Section 164

Read judgment

High Courts06 May 2024Disposed Of

Fatte And Others Vs UT Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2024) 05 J&K CK 0017

Constitution Of India, 1950 — Article 19, 21

Read judgment

High Courts03 May 2024

Union Territory Of J&K And Another Vs Zain Steel Engineering Works

Jammu And Kashmir High Court · (2024) 05 J&K CK 0027

Constitution Of India, 1950 — Article 226Jammu And Kashmir Micro Small And Medium Enterprises Facilitation Council Rules, 2017 — Rule10(4)Micro, Small And Medium Enterprises Development Act, 2006 — Section 7(1), 15, 16, 17, 18, 18(1), 18(2)

Read judgment