High Courts01 Feb 2024Dismissed
Simranjeet Singh Vs Union Of India And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0002
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2024
240 judgments · page 12 of 12
High Courts31 Jan 2024Dismissed
Mohd. Ayaz Alias Shantoo Vs Union Territory Of Jammu And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0019
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(1), 8(1)(a)
High Courts30 Jan 2024
Kailash Chander Abrol Vs UOI And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0018
High Courts30 Jan 2024Dismissed
Mst. Misra And Others Vs UT Of JK And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0016
Constitution Of India, 1950 — Article 226Jammu And Kashmir Land Revenue Act, 1996 — Section 12, 15
High Courts30 Jan 2024Disposed Of
Chief Engineer, Upper And Others Vs Karam Chand Thapar And Bros And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0013
Arbitration And Conciliation Act, 1996 — Section 3, 28(3), 31(7)(b), 34, 34(2A), 34(2)(a)(iv), 34(2)(b), 34(4), 37, 41, 75, 81
High Courts29 Jan 2024Disposed Of
Shahbaz Ahmed Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0017
Constitution Of India, 1950 — Article 226Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts29 Jan 2024Disposed Of
Srinagar Municipal Corporation And Others Vs Aijaz Ahmad Baba And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0015
Jammu And Kashmir Special Tribunal Rules, 1986 — Rule 23Jammu And Kashmir Control Of Building Operations (Revised) Regulations, 2001 — Regulation 9Jammu And Kashmir Municipal Corporation Act, 2000 — Section 243, 244, 253(1), 253(2), 253(3), 253(4), 253(5), 253(6), 254, 254(2), 254(5), 255, 395D, 403
High Courts23 Jan 2024Disposed Of
Farooq Ahmad Dar & Ors Vs Union Territory Of J And K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0014
High Courts15 Jan 2024
Shakira Shafi & Ors Vs Sheikh Inam And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0012
High Courts15 Jan 2024
Mehrajud Din Kumar And Ors Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0011
High Courts15 Jan 2024
Nazir Ahmad Mir Vs Union Of India And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0010
High Courts15 Jan 2024
Tariq Ahmad Bhat Vs J&K Pollution Control Board And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0009
Environmental (Protection) Act, 1986 — Section 15
High Courts12 Jan 2024
Sardul Singh And Another Vs Davinder Kour
Jammu And Kashmir High Court · (2024) 01 J&K CK 0005
Constitution Of India, 1950 — Article 227
High Courts12 Jan 2024
Dr. Rifat Majid Mir Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0004
High Courts12 Jan 2024
Mohammad Farooq And Ors Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0003
High Courts12 Jan 2024Disposed Of
Tanvir Ahmad Malik And Another Vs Amar Singh Club And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0001
Constitution Of India, 1950 — Article 227
High Courts11 Jan 2024
Jogvinder Singh Soodan And Others Vs Balbir Chand
Jammu And Kashmir High Court · (2024) 01 J&K CK 0008
High Courts11 Jan 2024Disposed Of
Mehbooba Khan Vs Farooq Ahmad Khan
Jammu And Kashmir High Court · (2024) 01 J&K CK 0007
High Courts11 Jan 2024
Parshotam Lal Vs Sanjay Kumar & Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0006
Constitution Of India, 1950 — Article 227
High Courts11 Jan 2024Disposed Of
Ali Mohammad Rather And Ors Vs Mohammad Yasin Ganaie And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0002