Arms Act, 1959 — Section 25(1)(a), 35Explosive Substances Act, 1908 — Section 4, 5Unlawful Activities (Prevention) Act, 1967 — Section 17, 18, 18B, 19, 23, 38, 39, 40

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High Courts28 Feb 2024Allowed

Raj Kumar Alias Raju Vs National Insurance Company And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0038

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High Courts28 Feb 2024Allowed

New India Assurance Company Ltd Vs Dalip Kumar And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0037

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High Courts28 Feb 2024Allowed

Mohd. Qasim Vs Union Of India And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0036

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High Courts27 Feb 2024Dismissed

Pawan Kumar Sharma Vs UT Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0035

National Highways Act, 1956 — Section 3D, 3G, 3H, 3H(3)

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High Courts27 Feb 2024Disposed Of

Rajendra Mishra And Others Vs UT Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0034

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 182, 415, 420, 506

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High Courts27 Feb 2024Disposed Of

Khursheed Ahmad Lone Vs Director Social Forestry And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0032

Arbitration And Conciliation Act, 1996 — Section 2(a), 7, 9, 11

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High Courts26 Feb 2024Disposed Of

Sunil Kumar Son Vs Union Of India And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0033

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High Courts26 Feb 2024Disposed Of

Ghulam Nabi Mir & Anr Vs UT Of J&K & Ors

Jammu And Kashmir High Court · (2024) 02 J&K CK 0031

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High Courts26 Feb 2024Disposed Of

Union Territory Through Municpal Council Anantnag And Anr Vs Zaid Altaf Dalal

Jammu And Kashmir High Court · (2024) 02 J&K CK 0030

Constitution Of India, 1950 — Article 227

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High Courts26 Feb 2024

Fatima And Another Vs UT Of J&K And Others

Jammu And Kashmir High Court · (2024) 02 J&K CK 0026

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High Courts20 Feb 2024Dismissed

Ashiq Hussain Ganai Vs UT Of J&K & Another

Jammu And Kashmir High Court · (2024) 02 J&K CK 0025

Indian Penal Code, 1860 — Section 302, 384, 420, 468Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 307, 332, 336, 353, 420, 472, 473

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High Courts19 Feb 2024Allowed