High Courts15 Apr 2024Allowed
Pameet Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0014
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2024
240 judgments · page 7 of 12
High Courts04 Apr 2024Disposed Of
Saboor Ahmad Shergojri Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0012
Constitution Of India, 1950 — Article 22, 22(5)
High Courts04 Apr 2024Disposed Of
Mushtaq Ahmad Ganaie S/O Mohammad Subhan Ganaie R/O Sangri Colony Tehsil And District Baramulla Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0011
Constitution Of India, 1950 — Article 22(5)
High Courts04 Apr 2024Disposed Of
Gulshan Singh Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0010
High Courts03 Apr 2024Dismissed
Saja Banoo And Others Vs J&K, Special Tribunal, Srinagar And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0013
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section, Order 41 Rule 3Jammu And Kashmir Agrarian Reforms Rules, 1977 — Rule 4(a)
High Courts03 Apr 2024Dismissed
Mohammad Amin Kawa Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2024) 04 J&K CK 0009
Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 3, 4, 5, 7
High Courts03 Apr 2024Allowed
Iqbal Mubarik Khanyari Vs Shahzaada Hussain & Ors
Jammu And Kashmir High Court · (2024) 04 J&K CK 0008
High Courts02 Apr 2024Dismissed
Sahil Choudhary Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0007
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3
High Courts02 Apr 2024Disposed Of
Paras Ram And Others Vs Collector And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0006
Jammu And Kashmir Land Acquisition Act, 1934 — Section 4(1), 6, 18, 23, 24
High Courts02 Apr 2024Disposed Of
Ghulam Qadir Mir & Others Vs UT Of J&K & Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0004
Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 3Registration Act, 1908 — Section 17(1), 17(2)(vi), 21Legal Services Authorities Act, 1987 — Section 20(4)
High Courts02 Apr 2024Allowed
Zahid Ahmad Najar Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2024) 04 J&K CK 0003
Unlawful Activities (Prevention) Act, 1967 — Section 13Indian Penal Code, 1860 — Section 120B, 506
High Courts02 Apr 2024Disposed Of
Shabnaz Kosser Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0001
Constitution Of India, 1950 — Article 226
High Courts01 Apr 2024Disposed Of
Tirath Ram And Others Vs Union Of India And Ors
Jammu And Kashmir High Court · (2024) 04 J&K CK 0005
National Highways Act, 1956 — Section 3G, 3G(3), 3G(5)
High Courts01 Apr 2024Allowed
Jahangir Ahmad Wani Vs Union Territory Of J And K And Anr. (Home Department)
Jammu And Kashmir High Court · (2024) 04 J&K CK 0002
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 9Arms Act, 1959 — Section7, 23, 25
High Courts29 Mar 2024Dismissed
Soli Bhat Vs Mst. Taja And Others
Jammu And Kashmir High Court · (2024) 03 J&K CK 0039
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8, 22
High Courts29 Mar 2024Disposed Of
Abdul Hamid Sheikh Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2024) 03 J&K CK 0038
Constitution Of India, 1950 — Article 311, 311(2), 311(2)(b), 311(3)Jammu And Kashmir Police Rules, 1960 — Rule 359Constitution Of Jammu And Kashmir, 1956 — Section 126, 126(2)(a), 126(2)(b), 126(2)(c)
High Courts29 Mar 2024Dismissed
Lyceum Public School Vs UT Of J&K & Others
Jammu And Kashmir High Court · (2024) 03 J&K CK 0037
Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 5, 7
High Courts29 Mar 2024Dismissed
Zahid Hameed Bhat Vs Ut Of J&K & Ors
Jammu And Kashmir High Court · (2024) 03 J&K CK 0036
High Courts29 Mar 2024Disposed Of
Sweety Rashid & Ors Vs Bilal Ahmad Ganie & Others
Jammu And Kashmir High Court · (2024) 03 J&K CK 0035
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 10Protection Of Women From Domestic Violence Act, 2005 — Section 12, 12(5), 18, 19, 20, 21, 22, 23, 23(2), 27, 28, 28(2), 29, 31
High Courts28 Mar 2024Dismissed
Nazir Hussain And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2024) 03 J&K CK 0044
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 7, 9, 9A, 133A