High Courts09 Nov 2022Disposed Of
Waqar Ahmad Ganie Vs Union Territory Of J&K And Anr
Jammu And Kashmir High Court · (2022) 11 J&K CK 0015
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 6 of 31
High Courts09 Nov 2022Disposed Of
Zahid Ahmad Lone Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0014
High Courts09 Nov 2022Disposed Of
Gulzar Ahmad Wani Vs Union Territory Of J&K & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0013
Constitution Of India, 1950 — Article 22Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts07 Nov 2022Disposed Of
Rameez Raja Sheikh Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2022) 11 J&K CK 0012
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts07 Nov 2022Disposed Of
Mohammad Rafiq Rather @ Setha Vs Ut Of J&K & Anr
Jammu And Kashmir High Court · (2022) 11 J&K CK 0011
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 10A, 13(1)
High Courts04 Nov 2022Allowed
Farooq Ahmad Chopan Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0010
Constitution Of India, 1950 — Article 22(5)Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 7, 27
High Courts04 Nov 2022Allowed
Ishtiyaq Azam Bhat Vs Government Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0009
Constitution Of India, 1950 — Article 22(5)
High Courts04 Nov 2022Dismissed
Shabir Ahmad Ganai Vs Ghulam Mohi Ud Din Wani
Jammu And Kashmir High Court · (2022) 11 J&K CK 0008
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts04 Nov 2022Dismissed
Abdul Rashid Wani & Ors Vs State Of J&K & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0007
High Courts03 Nov 2022Allowed
Kendriya Vidyalaya Sangathan & Others Vs Central Information Commission & Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0006
Right To Information Act, 2005 — Section 8(1)(j)
High Courts02 Nov 2022Dismissed
Mst. Mugli Begum & Ors Vs Financial Commissioner & Anr
Jammu And Kashmir High Court · (2022) 11 J&K CK 0005
Jammu And Kashmir Transfer Of Property Act, 1920 — Section 138Transfer Of Property Act, 1882 — Section 54
High Courts01 Nov 2022Partly Allowed
Tamanna Vs Khushmeela
Jammu And Kashmir High Court · (2022) 11 J&K CK 0004
Negotiable Instruments Act, 1881 — Section 138, 142, 143A
High Courts01 Nov 2022Disposed Of
Mohammad Imran Shah & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0003
High Courts01 Nov 2022Disposed Of
Kausar Jan & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0002
High Courts01 Nov 2022Dismissed
M/S Swiss Garnier Life Sciences And Others Vs Union Of India
Jammu And Kashmir High Court · (2022) 11 J&K CK 0001
Constitution Of India, 1950 — Article 21Drugs And Cosmetics Act, 1940 — Section 18(a)(i), 23, 23(4), 25, 25(1), 25(2), 25(3), 25(4), 27(d)Evidence Act, 1872 — Section 4
High Courts28 Oct 2022Disposed Of
Zabeena Kosar & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 10 J&K CK 0034
High Courts28 Oct 2022Disposed Of
Suhail Ramzan Dar & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 10 J&K CK 0033
High Courts28 Oct 2022Dismissed
State Of J & K Though P/S Sumbal Vs Muzaffar Ahmad Hurra & Anr
Jammu And Kashmir High Court · (2022) 10 J&K CK 0032
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 365, 366, 511Code Of Criminal Procedure, 1973 — Section 173Code Of Criminal Procedure, 1989 — Section 342
High Courts27 Oct 2022Disposed Of
Kamal Kishore Vs J And K Special Tribunal And Others
Jammu And Kashmir High Court · (2022) 10 J&K CK 0036
High Courts27 Oct 2022Disposed Of
Amina Begum Vs State Of J And K And Ors
Jammu And Kashmir High Court · (2022) 10 J&K CK 0035
Constitution Of India, 1950 — Article 19(1)(f), 31, 226, 300A