High Courts11 Oct 2022Allowed
Parvaiz Hassan Wani Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2022) 10 J&K CK 0011
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 8 of 31
High Courts11 Oct 2022Allowed
Ghulam Mohammad Sheikh Vs Govt. Of J&K & Ors
Jammu And Kashmir High Court · (2022) 10 J&K CK 0010
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts11 Oct 2022Allowed
Shakeel Ahmad Bhat Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2022) 10 J&K CK 0009
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts11 Oct 2022Dismissed
State Th. Vigilance Organization Kashmir Vs Ghulam Jeelani Khan And Others
Jammu And Kashmir High Court · (2022) 10 J&K CK 0008
Constitution Of India, 1950 — Article 21Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 368, 420, 467, 468, 471
High Courts11 Oct 2022Dismissed
Ghulam Qadir Sheikh Vs Life Insurance Corporation Of India And Another
Jammu And Kashmir High Court · (2022) 10 J&K CK 0007
High Courts11 Oct 2022Disposed Of
Abdul Rashid Durrani Vs State Of JK & Ors
Jammu And Kashmir High Court · (2022) 10 J&K CK 0006
Constitution Of India, 1950 — Article 14, 16Jammu And Kashmir Civil Service (Classification, Control And Appeal) Rules, 1956 — Rule 33Jammu And Kashmir Civil Service Regulations Volume I — Regulation 113
High Courts10 Oct 2022Disposed Of
UT Of J&K And Ors Vs Mirsons Constructions Pvt. Ltd., Through Its Managing Director
Jammu And Kashmir High Court · (2022) 10 J&K CK 0005
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 3(1), 31(6), 33, 34, 34(1), 37, 58, 64Limitation Act, 1963 — Section 5, 14Arbitration And Conciliation Act, 1996 — Section 17, 34, 34(3)
High Courts07 Oct 2022Dismissed
State Of J&K Vs Beli Ram & Ors
Jammu And Kashmir High Court · (2022) 10 J&K CK 0004
Code Of Criminal Procedure Svt, 1989 — Section 173Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 376
High Courts07 Oct 2022Dismissed
State Of J&K Vs Bansi Lal
Jammu And Kashmir High Court · (2022) 10 J&K CK 0003
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302Arms Act, 1959 — Section 7, 27Code Of Criminal Procedure, 1973 — Section 173
High Courts07 Oct 2022Allowed
Murtaza Rashid Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2022) 10 J&K CK 0001
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13
High Courts06 Oct 2022Disposed Of
Zamindaran Of Mohalla Goma Yokchoks And Ors Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 10 J&K CK 0002
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11, 11(1), 19, 23
High Courts30 Sept 2022Dismissed
Sonu Kumar Vs State Of J&K
Jammu And Kashmir High Court · (2022) 09 J&K CK 0070
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302, 307, 448, 452Arms Act, 1959 — Section 4, 27Code Of Criminal Procedure, 1973 — Section 161, 164A
High Courts30 Sept 2022Dismissed
Commissioner Of Commercial Taxes And Anr Vs J&K State Sales Tax Tribunal And Anr
Jammu And Kashmir High Court · (2022) 09 J&K CK 0069
Jammu And Kashmir General Sales Tax Act,1962 — Section 7(11), 11A, 12, 12(D)
High Courts30 Sept 2022Dismissed
Ramneek Singh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 09 J&K CK 0068
Constitution Of India, 1950 — Article 14
High Courts30 Sept 2022Disposed Of
Priti Khajuria & Ors Vs Dr. Jogeshwar Kumar Gupta And Others
Jammu And Kashmir High Court · (2022) 09 J&K CK 0067
Jammu And Kashmir Municipal Act, 2000 — Section 275
High Courts30 Sept 2022
Bharat Bhushan Suri Vs Mohammad Shoib
Jammu And Kashmir High Court · (2022) 09 J&K CK 0061
High Courts29 Sept 2022Dismissed
Krishan Lal Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 09 J&K CK 0071
Constitution Of India, 1950 — Article 226Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 364Code Of Criminal Procedure, 1973 — Section 156
High Courts29 Sept 2022Dismissed/Disposed Of
Shameema Akhter Vs Abdul Jabbar Lone
Jammu And Kashmir High Court · (2022) 09 J&K CK 0062
Code Of Civil Procedure, 1908 — Order 41 Rule 31
High Courts28 Sept 2022Dismissed
Munificent Angels Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 09 J&K CK 0066
High Courts28 Sept 2022Disposed Of
Ghulam Ahmad Bhat & Ors Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 09 J&K CK 0065
Jammu And Kashmir Land Revenue Act, 1996 — Section 5, 118