High Courts17 Nov 2022Dismissed
Shah Fahad Peerzada And Another Vs UT Of JK And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0035
Indian Penal Code, 1860 — Section 153, 505Code Of Criminal Procedure, 1973 — Section 155(2), 482
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 5 of 31
High Courts17 Nov 2022Dismissed
Mushtaq Ahmad Mir Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0034
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts17 Nov 2022Disposed Of
Rizwan Akbar Najar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0033
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts17 Nov 2022Disposed Of
Mehraj u Din Parray Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0032
Constitution Of India, 1950 — Article 22, 22(5)
High Courts17 Nov 2022Disposed Of
Bilal Ahmad Ganie Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0031
Constitution Of India, 1950 — Article 22(5)Indian Penal Code, 1860 — Section 380, 457Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3
High Courts15 Nov 2022Allowed
Banita Sharma Vs State And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0030
Jammu And Kashmir Panchayati Raj Rules, 1996 — Rule 4(1)
High Courts14 Nov 2022Disposed Of
Darshan Kumar Mehra And Sons Wholesale Cloth Vs M/S Mohd Alfat And Basharat Ahmad Mir And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0029
Code Of Civil Procedure, 1908 — Section 107, Order 14 Rule 27, Order 18 Rule 3, Order 18 Rule 3A
High Courts11 Nov 2022Dismissed
Abdul Rashid Dar & Anr Vs Reyaz Ahmad Kuchay
Jammu And Kashmir High Court · (2022) 11 J&K CK 0020
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section, Order 37 Rule 3, Order 37 Rule 3(5)Constitution Of Jammu And Kashmir, 1956 — Section 104
High Courts11 Nov 2022Dismissed
Noor Ahmad Shah Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0019
High Courts11 Nov 2022Dismissed
Suriya Bano Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0018
High Courts11 Nov 2022Dismissed
Safeena Akhtar Vs State Of J&K & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0017
Constitution Of India, 1950 — Article 14, 16(1)
High Courts10 Nov 2022Allowed
M/S Ravenbhel Biotech And Others Vs State And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0028
Constitution Of India, 1950 — Article 226
High Courts10 Nov 2022Dismissed
Prem Nath Vs Rajinder Singh & Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0027
High Courts10 Nov 2022Disposed Of
Sheikh Feroz Ahmad Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0026
Constitution Of India, 1950 — Article 141Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 323, 392, 427, 447, 452, 506
High Courts10 Nov 2022Disposed Of
Rehana Akhter & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 11 J&K CK 0025
High Courts10 Nov 2022Disposed Of
Azra & Ors Vs Mohammad Afzal Baghat
Jammu And Kashmir High Court · (2022) 11 J&K CK 0024
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1989 — Section 540, 561AEvidence Act, 1872 — Section 126
High Courts10 Nov 2022Dismissed
Lakes And Waterways Dev. Authority And Others Vs Shameem Ahmad Shameem And Another
Jammu And Kashmir High Court · (2022) 11 J&K CK 0023
Constitution Of India, 1950 — Article 226Building Operations Act, 1988 — Section 7(1)
High Courts10 Nov 2022Dismissed
Bashir Ahmad Bhat Vs State Of J&K And Others
Jammu And Kashmir High Court · (2022) 11 J&K CK 0022
Constitution Of India, 1950 — Article 226Jammu And Kashmir Land Acquisition Act, Svt. 1990 — Section 4, 4(1), 6, 7, 9, 9A, 17
High Courts10 Nov 2022Disposed Of
Divisional Manager Oriental Ins. Co. Ltd Vs M/S ABGM Fruits
Jammu And Kashmir High Court · (2022) 11 J&K CK 0021
High Courts09 Nov 2022
National Investigation Agency Vs Jaffar Hussain
Jammu And Kashmir High Court · (2022) 11 J&K CK 0016
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 227, 482National Investigation Agency Act, 2008 — Section 21