High Courts14 Dec 2022Dismissed
Munshi Masood Ahmad Vs UT Of J&K Through SHO Anti-Corruption And Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0034
Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 3 of 31
High Courts14 Dec 2022Disposed Of
Mushtaq Ahmad Ganaie Vs Shafeeq Ahmad Sofi
Jammu And Kashmir High Court · (2022) 12 J&K CK 0033
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 407
High Courts14 Dec 2022Disposed Of
Jehangeer Ahmad Malik Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0032
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13, 13(1)Code Of Criminal Procedure, 1973 — Section 161
High Courts14 Dec 2022Disposed Of
Roomy Rashid & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0031
High Courts14 Dec 2022Allowed
Tariq Ahmad Malik & Anr Vs J&K Special Tribunal & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0030
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 253, 253(1)
High Courts14 Dec 2022Disposed Of
Kousar Jan & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0029
High Courts14 Dec 2022Disposed Of
Bashir Ahmad Ganie Vs Managing Director & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0028
High Courts14 Dec 2022Dismissed
Nazir Ahmad Lone And Ors Vs B.R.Sharma And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0027
Administrative Tribunal Act, 1985 — Section 4, 17, 29
High Courts13 Dec 2022Allowed
Abid Ahmad Dar Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0018
Constitution Of India, 1950 — Article 22, 22(5)
High Courts13 Dec 2022Disposed Of
Sahira Bano & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0017
High Courts12 Dec 2022Dismissed
Zahoor Ahmad Bhat Vs UT Of J&K And Another
Jammu And Kashmir High Court · (2022) 12 J&K CK 0021
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 21, 22, 24, 27A, 29, 37Indian Penal Code, 1860 — Section 34, 466Evidence Act, 1872 — Section 65B
High Courts08 Dec 2022Disposed Of
Sunil Kumar And Anr Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0015
High Courts07 Dec 2022Dismissed
Nalia Kousar Vs State & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0016
High Courts07 Dec 2022Disposed Of
Faisal Hassan Naikoo Vs Union Territory Of J&K And Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0014
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts06 Dec 2022Allowed
Azad Ahmad Shah Alias Dr. Faisal Vs Union Territory Of J&K &Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0013
Constitution Of India, 1950 — Article 22(5)
High Courts06 Dec 2022Allowed
Javaid Iqbal Itoo Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0012
Unlawful Activities (Prevention) Act, 1967 — Section 16, 18, 20, 24, 38, 39, 40
High Courts06 Dec 2022Disposed Of
Urfy Jan & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0011
High Courts06 Dec 2022Disposed Of
Murad Ali Sajan & Ors Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0010
High Courts06 Dec 2022Dismissed
Khalid Zahoor Khan Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0009
Jammu And Kashmir Civil Services Decentralization And Recruitment Rules, 2010 — Rule 2, 6, 14(7)
High Courts05 Dec 2022Dismissed
Garo And Others Vs Member, J&K Special Tribunal Jammu And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0008
Agrarian Reforms Act, 1976 — Section 2(6), 2(12), 2(17), 2(18), 4, 12Tenancy Act, 1980 — Section 67