High Courts16 Dec 2022Allowed
Towseef Ahmad Mir Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0020
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 2 of 31
High Courts16 Dec 2022Allowed
Zubair Ahmad Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0019
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts15 Dec 2022Dismissed
Bajaj Allianz General Insurance Co. Ltd Vs Gulshan Kumar And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0042
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 Dec 2022Disposed Of
Balkar Singh Vs UT Of J&K
Jammu And Kashmir High Court · (2022) 12 J&K CK 0041
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376
High Courts15 Dec 2022Dismissed
Desh Rattan Dubey Vs Board Of Control For Cricket In India
Jammu And Kashmir High Court · (2022) 12 J&K CK 0040
Supreme Court Rules, 1966 — Order 40, Order 40 Rule 3Jammu And Kashmir High Court Rules, 1999 — Rule 67(2)
High Courts15 Dec 2022
M/S. Mir Sons Construction Pvt. Ltd Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0039
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11(6)
High Courts15 Dec 2022Dismissed
Krishna Devi Vs Collector Land Acquisition
Jammu And Kashmir High Court · (2022) 12 J&K CK 0038
Land Acquisition Act, Svt., 1990 — Section 18, 31
High Courts15 Dec 2022Allowed
Akona Engineering Private Ltd Vs Pal Construction And Another
Jammu And Kashmir High Court · (2022) 12 J&K CK 0037
High Courts15 Dec 2022Disposed Of
Dr. Shabnam Andrabi & Ors Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0026
High Courts15 Dec 2022Disposed Of
Abdul Rashid Mir And Others Vs U.T Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0025
Jammu And Kashmir Land Acquisition Act, Svt. 1990 — Section 4(1)
High Courts15 Dec 2022Dismissed
Mohammad Yousuf Mir Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0024
Constitution Of India, 1950 — Article 14, 16. 21Jammu And Kashmir Cooperative Societies Act, 1989 — Section 176
High Courts15 Dec 2022Disposed Of
Javaid Ahmad Akhoon And Others Vs Union Territory Of JK And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0023
Constitution Of India, 1950 — Article 19(1)(g), 21, 162
High Courts15 Dec 2022Dismissed
Saajid Siraj Bala Vs University Of Kashmir And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0022
High Courts14 Dec 2022Dismissed
Kiran Jyoti Vs Iftikhar Ahmad Hakim, The Then Chief Town Planner, Jammu & Anr
Jammu And Kashmir High Court · (2022) 12 J&K CK 0047
High Courts14 Dec 2022Dismissed
Naresh Kumar And Ors Vs Bishan Dutt And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0046
Constitution Of India, 1950 — Article 227
High Courts14 Dec 2022Dismissed/Disposed Of
Chaman Lal And Ors Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0045
Constitution Of India, 1950 — Article 226Land Revenue Act, Svt 1996 — Section 5
High Courts14 Dec 2022Dismissed
Mohd Rafiq Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0044
Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 7
High Courts14 Dec 2022Dismissed
Harvinder Pal Singh Alias Rambo Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 12 J&K CK 0043
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 147, 307, 341, 403, 409Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 7
High Courts14 Dec 2022Dismissed
Mohammad Iqbal Wani & Ors Vs Khursheed Ahmad Malik And Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0036
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts14 Dec 2022Allowed
Jahangir Ahmad Khan & Ors Vs Mohammad Ashraf Dar & Ors
Jammu And Kashmir High Court · (2022) 12 J&K CK 0035
Code Of Civil Procedure, 1908 — Order 6 Rule 17