High Courts14 Feb 2020Disposed Of
Anupam Dutta And Others Vs State Of J&K And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0026
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 35 of 38
High Courts14 Feb 2020Disposed Of
Arjun Singh And Others Vs State Of J&K And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0025
High Courts14 Feb 2020Dismissed
Mohd Zabeer Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0024
Limitation Act 1963 — Section 5
High Courts14 Feb 2020Allowed
Director Sheep Husbandry Vs Sudesh Kumari And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0023
Limitation Act 1963 — Section 5
High Courts14 Feb 2020Dismissed
Shakuntla Devi And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0022
Constitution Of India, 1950 — Article 14, 16
High Courts13 Feb 2020Dismissed
Dheeraj Sharma And Another Vs Jammu Development Authority And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0082
High Courts13 Feb 2020Disposed Of
Ali Mohammad Dar Vs Shaleen Kabra & Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0033
High Courts13 Feb 2020Disposed Of
Altaf Ahmad Lone Vs Union Territory Of Jk &Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0031
Jammu And Kashmir Municipal Act, 2000 — Section 4, 5(3), 25
High Courts11 Feb 2020Disposed Off
Des Raj And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0084
State Land Acquisition Act, 1990 — Section 4, 6, 9, 9(A)
High Courts11 Feb 2020Dismissed
Vikram Jeet Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0083
High Courts11 Feb 2020Dismissed
Hamida Jan Vs Skuast & Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0030
Constitution Of India, 1950 — Article 14
High Courts11 Feb 2020Dismissed
Zafar Iqbal Vs Zaheer Abass
Jammu And Kashmir High Court · (2020) 02 J&K CK 0021
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 420Code Of Criminal Procedure, 1973 — Section 161, 167, 167(2), 173(1), 173(2), 173(5), 173(8)Prevention Of Money Laundering Act, 2002 — Section 3
High Courts11 Feb 2020Dismissed
Rajesh Kumar Vs State And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0020
High Courts11 Feb 2020Disposed Of
Amar Rice Mills & Another Vs Union Bank Of India
Jammu And Kashmir High Court · (2020) 02 J&K CK 0019
Code Of Civil Procedure, 1908 — Order 8 Rule 1
High Courts11 Feb 2020Disposed Of
Aditya Singh Vs J&K Service Selection Board And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0018
High Courts10 Feb 2020Dismissed
Mohammad Maqbool Chopan/Pohloo Vs Haji Ghulam Mohammad
Jammu And Kashmir High Court · (2020) 02 J&K CK 0085
Code Of Criminal Procedure, 1973 — Section 482, 155(2), 156(1), 561(A)Negotiable Instrument Act, 1881 — Section 138, 142
High Courts10 Feb 2020Dismissed
Khalak Hussain And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0048
High Courts10 Feb 2020Allowed
Joginder Sharma Vs State Of J&K And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0046
High Courts10 Feb 2020Dismissed
Mohd. Ahsan Zargar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0045
High Courts10 Feb 2020Dismissed
Harvinder Pal Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0038
Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)