High Courts05 Feb 2020Disposed Of
Nighat Jabeen Vs State Of JK & Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0005
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 37 of 38
High Courts04 Feb 2020Dismissed
Jawahar Lal Koul And Others Vs Ghulam Mohd. And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0039
High Courts04 Feb 2020Disposed Of
Pardeep Motors Hire Purchase Corporation And Anr Vs Jagdish Raj And Anr
Jammu And Kashmir High Court · (2020) 02 J&K CK 0037
Code Of Criminal Procedure, 1973 — Section 561(A), 156(3)Indian Penal Code, 1860 — Section 341, 383
High Courts04 Feb 2020Disposed Of
Shameema Vs Masrat Ahmad Mir & Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0004
High Courts04 Feb 2020Dismissed
Ashok Kumar Chib & Another Vs R. K. Goyal, Principal Secy. Home Deptt. And Anr
Jammu And Kashmir High Court · (2020) 02 J&K CK 0003
High Courts04 Feb 2020Dismissed
State through Police Station Vs Sumashwar Kumar And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0002
High Courts04 Feb 2020Disposed Of
Sushil Singh Charak Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0001
Constitution Of India, 1950 — Article 14, 16
High Courts03 Feb 2020Disposed Of
Anil Kumar Vs State Th. Education Deptt And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0036
High Courts31 Jan 2020Allowed
Indresh Kumar And Another Vs Babita Devi And Others
Jammu And Kashmir High Court · (2020) 01 J&K CK 0024
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376, 506
High Courts31 Jan 2020Disposed Of
Subash Singh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 01 J&K CK 0022
High Courts30 Jan 2020
Mohammad Iqbal Ganai And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 01 J&K CK 0027
Constitution Of India, 1950 — Article 14
High Courts30 Jan 2020Disposed Of
Manzoor Ahmad Khan & Ors Vs State Of Jk & Ors
Jammu And Kashmir High Court · (2020) 01 J&K CK 0019
High Courts29 Jan 2020Disposed Of
Pooja Sharma And Others Vs State And Others
Jammu And Kashmir High Court · (2020) 01 J&K CK 0021
High Courts28 Jan 2020Dismissed
State Through Sho P/S Billawar Vs Rajinder Kumar
Jammu And Kashmir High Court · (2020) 01 J&K CK 0026
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 341, 376Code Of Criminal Procedure, 1973 — Section 156(3), 164(A)
High Courts28 Jan 2020Dismissed
Sgf Infra Private Limited Vs State Of J&K And Other
Jammu And Kashmir High Court · (2020) 01 J&K CK 0025
High Courts28 Jan 2020Disposed Off
Karnal Singh Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 01 J&K CK 0023
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 354, 376Code Of Criminal Procedure, 1973 — Section 156(3), 439, 498
High Courts28 Jan 2020Dismissed
Manzoor Ahmad Lone Vs Haseena And Ors
Jammu And Kashmir High Court · (2020) 01 J&K CK 0018
Code Of Criminal Procedure, 1973 — Section 482, 561AJammu And Kashmir Protection Of Women from Domestic Violence Act, 2010 — Section 12
High Courts28 Jan 2020Disposed Of
Altaf Ahmad Bhat Vs Vice Chairman, Sda And Others
Jammu And Kashmir High Court · (2020) 01 J&K CK 0017
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 3, Order 41 Rule 3A(1), Order 41 Rule 3A(2), Order 41 Rule 3A(3), Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jan 2020Dismissed
Dr. Happy Kaur Vs State Of J&K And Anr
Jammu And Kashmir High Court · (2020) 01 J&K CK 0020
Jammu And Kashmir High Court Rules, 1999 — Rule 138(3)
High Courts15 Jan 2020Dismissed
Faizan Mushtaq Qazi Vs Azhaqureshi And Another
Jammu And Kashmir High Court · (2020) 01 J&K CK 0014
Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 23Constitution Of India, 1950 — Article 32, 226, 227