COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2020

755 judgments · page 33 of 38

High Courts28 Feb 2020Disposed Of

Mohd Rashid Malik Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0075

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 336, 341Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)

High Courts28 Feb 2020Disposed Of

Najmussaquib Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0074

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 124(A)Unlawful Activities (Prevention) Act, 1967 — Section 13Jammu And Kashmir Public Safety Act, 1978 — Section 17

High Courts28 Feb 2020Dismissed

State Through Police Station, Sho Rajouri Vs Mohd Satar And Another

Jammu And Kashmir High Court · (2020) 02 J&K CK 0073

Code Of Criminal Procedure, 1973 — Section 512

High Courts28 Feb 2020Dismissed

Swami Vivekanand Institute Of Nursing And Paramedical Sciences Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0072

High Courts28 Feb 2020Dismissed

Joginder Singh Vs State Of J&K And Another

Jammu And Kashmir High Court · (2020) 02 J&K CK 0071

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 4(c), 155(2), 156(1), 216, 227, 228, 269, 323, 386, 397, 399, 401, 482, 561(A)

High Courts28 Feb 2020Dismissed

Vinod Bhat And Another Vs State Of J&K And Another

Jammu And Kashmir High Court · (2020) 02 J&K CK 0070

Code Of Criminal Procedure, 1973 — Section 156(3), 161, 167(2), 173, 173(2), 173(2)(i), 173(8), 227, 228

High Courts28 Feb 2020Disposed Of

A.V. Institute Of Nursing And Paramedical Sciences, Jammu And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0069

Indian Nursing Council Act, 1947 — Section 1, 2Jammu And Kashmir Reorganisation Act, 2019 — Section 95Jammu And Kashmir Nursing Council Act, 2012 — Section 19, 20, 21, 23, 35, 36

High Courts27 Feb 2020Allowed

Serhan Abass Sheikh Vs State And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0079

Jammu And Kashmir Public Safety Act, 1978 — Section 8(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307, 341, 323, 353, 354, 504

High Courts27 Feb 2020Dismissed

Ashwani Kumar Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0078

Jammu And Kashmir Persons with Disabilities (Equal Opportunity, Protection Of Rights And Full Participation) Act, 1998 — Section 21, 22

High Courts27 Feb 2020Dismissed

Waseem Raja Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0077

High Courts27 Feb 2020Dismissed

Rakesh Kumar Chauhan Vs Union Of India And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0076

High Courts26 Feb 2020Allowed

Altaf Hussain Sidiqi Vs Sidco And Another

Jammu And Kashmir High Court · (2020) 02 J&K CK 0090

Arbitration And Conciliation Act, 1996 — Section 11, 14

High Courts26 Feb 2020Dismissed

Naveen Gupta Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0080

Constitution Of India, 1950 — Article 226

High Courts26 Feb 2020Dismissed

Mohd Altaf And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0065

Code Of Criminal Procedure, 1973 — Section 482, 561(A)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498(A)

High Courts26 Feb 2020Disposed Of

Dr. Nazia Khurshid And Another Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0064

Constitution Of India, 1950 — Article 21

High Courts25 Feb 2020Disposed Of

Adnan Wani And Ors Vs State Of Jk And Ors

Jammu And Kashmir High Court · (2020) 02 J&K CK 0068

High Courts25 Feb 2020Allowed

Irfan Ahmad Bhat Vs State Through Police Station Budgam

Jammu And Kashmir High Court · (2020) 02 J&K CK 0067

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302, 309, 341Constitution Of India, 1950 — Article 21

High Courts25 Feb 2020Disposed Of

Subash Chander Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0063

High Courts24 Feb 2020Dismissed

Union Territory Of J&K And Others Vs Bader Hussain

Jammu And Kashmir High Court · (2020) 02 J&K CK 0081

Constitution Of India, 1950 — Article 21, 41, 47Jammu And Kashmir Civil Service Medical Attendance And Allowance Rules, 1990 — Rule 6

High Courts24 Feb 2020Disposed Of

Ramesh Chander Gupta Vs State And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0057