High Courts20 Feb 2020Disposed Of
All J&K Workers Union Srtc Vs State And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0066
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 34 of 38
High Courts19 Feb 2020Dismissed
Nazir Ahmad Reshi And Ors Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0089
High Courts19 Feb 2020Dismissed
Halima Akhter Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0088
High Courts19 Feb 2020Dismissed
Imtiyaz Ahmad Dar Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0087
High Courts19 Feb 2020Disposed Of
Farooq Ahmad Bhat Vs Syed Abid Rashid Shah
Jammu And Kashmir High Court · (2020) 02 J&K CK 0058
High Courts19 Feb 2020Disposed Of
Ram Kumar Thakur Vs Union Of India And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0056
Constitution Of India, 1950 — Article 311
High Courts18 Feb 2020Dismissed
Ghulam Mohammad Dar Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0086
Jammu and Kashmir Land Revenue Act,1996 — Section 133, 133(d)
High Courts18 Feb 2020Disposed Of
Mohd Javid And Another Vs Anuradha Gupta. Director School Education And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0055
Contempt Of Courts Act, 1971 — Section 2(b)
High Courts18 Feb 2020Disposed Of
Mohd Shafiq And Others Vs Anuradha Gupta. Director School Education And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0054
Contempt Of Courts Act, 1971 — Section 2(b)
High Courts18 Feb 2020Disposed Of
Abdul Khaliq And Others Vs Anuradha Gupta. Director School Education And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0053
Contempt Of Courts Act, 1971 — Section 2(b)
High Courts18 Feb 2020Disposed Of
Sajjad Ahmed And Others Vs Anuradha Gupta. Director School Education And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0052
Contempt Of Courts Act, 1971 — Section 2(b)
High Courts18 Feb 2020Disposed Of
Veena Devi And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0051
Constitution Of India, 1950 — Article 21
High Courts17 Feb 2020Disposed Of
Ravinder Kumar Koul And Another Vs State Th. Div. Comm. Srinagar And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0050
Jammu And Kashmir Migrants Immovable Property (Preservation Protection And Restraint On Distress Act) 1997 — Section 4, 5, 13
High Courts17 Feb 2020Dismissed
Romesh Kumar Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0049
Administrative Tribunals Act, 1985 — Section 2, 2(a), 14Constitution Of India, 1950 — Article 226
High Courts14 Feb 2020Disposed Of
Salman Ibrahim Sheikh Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0035
Constitution Of India, 1950 — Article 22(5)Public Service Act 1999 — Section 14
High Courts14 Feb 2020Disposed Of
Mushtaq Ahmad Wani Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0034
Unlawful Activities (Prevention) Act, 1967 — Section 10, 13Constitution Of India, 1950 — Article 22(5)
High Courts14 Feb 2020Disposed Of
Villagers Of Hamray Vs Union Of India & Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0032
High Courts14 Feb 2020Dismissed
Samsoon Masih Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0029
Jammu And Kashmir Civil Services Regulations Volume-I — Article 128, 203(b)Constitution Of India, 1950 — Article 311
High Courts14 Feb 2020Dismissed
Rahul Sharma Vs State And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0028
High Courts14 Feb 2020Allowed
Partap Singh Vs State And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0027