High Courts13 Mar 2020Disposed Off
Shahid Salam Naikoo Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2020) 03 J&K CK 0019
Constitution Of India, 1950 — Article 22(5)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 32 of 38
High Courts12 Mar 2020Disposed Off
Bashir Ahmad Laway Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0021
Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 22(5)
High Courts11 Mar 2020Dismissed
J&K High Court Bar Association Vs Union Of India And Ors
Jammu And Kashmir High Court · (2020) 03 J&K CK 0010
Code Of Criminal Procedure, 1973 — Section 127, 132, 144Jammu And Kashmir Police Act, 1983 — Section 24, 32, 33Constitution Of India, 1950 — Article 21, 226
High Courts10 Mar 2020Dismissed
Bilal Ahmed Siraj And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0018
High Courts10 Mar 2020Disposed Off
Pawan Kumar Sapolia And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0017
High Courts10 Mar 2020Disposed Off
Santosh Kumar Vs State Through Social Welfare Department And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0016
High Courts10 Mar 2020Allowed
Krishan Lal Raina Vs State Of J&K And Other
Jammu And Kashmir High Court · (2020) 03 J&K CK 0015
High Courts10 Mar 2020Disposed Off
Sanjana Sharma And Another Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0014
Jammu And Kashmir Medical Education (Gazetted) Service Recruitment Rules, 1979 — Rule 7(1)
High Courts10 Mar 2020Dismissed
Mukesh Sharma And Another Vs Sanjeev Bhasin
Jammu And Kashmir High Court · (2020) 03 J&K CK 0013
Jammu And Kashmir Arbitration And Conciliation Act 1997 — Section 9(ii)(a e), 11Arbitration And Conciliation Act, 1996 — Section 8, 9, 11
High Courts10 Mar 2020Dismissed
Jaskaran Singh Sudan And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0012
Constitution Of India, 1950 — Article 14, 16, 226
High Courts10 Mar 2020Dismissed
Mohd Rafiq Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0011
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 12
High Courts09 Mar 2020Dismissed
Suhail Anwar Khan And Ors Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2020) 03 J&K CK 0006
High Courts06 Mar 2020Dismissed
Taj Fabricating Works Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2020) 03 J&K CK 0009
High Courts06 Mar 2020Dismissed
All Wood Supplies Union Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2020) 03 J&K CK 0008
High Courts06 Mar 2020Disposed Off
Mohammad Amin Rather Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0007
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 121, 148, 149, 186, 336, 353(A), 505Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts05 Mar 2020Disposed Off
Sunita Kumari Vs State And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0005
High Courts04 Mar 2020Dismissed
Taslima Begum Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0004
High Courts04 Mar 2020Disposed Of
Tara Singh And Others Vs B.B. Vyas, Chief Secretary And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0003
Constitution Of India, 1950 — Article 14, 15
High Courts04 Mar 2020Disposed Of
Sajjad Hussain Mir Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0002
Jammu And Kashmir Public Safety Act, 1978 — Section 8Code Of Criminal Procedure, 1973 — Section 161Constitution Of India, 1950 — Article 22(5)
High Courts02 Mar 2020Dismissed
Kuldeep Kour Vs Vice Chairman, Jda, Jammu And Others
Jammu And Kashmir High Court · (2020) 03 J&K CK 0001
Jammu And Kashmir Development Act, 1970 — Section 48Code Of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2Civil Procedure Code (Amendment) Act, 1999 — Section 115