High Courts02 Feb 2018Dismissed
Chaman Lal Vs Union of India and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0028
Central Civil Services (Pension) Rules, 1972, Rule 41, Rule 31, Rule 49, Rule 38, Rule 35,
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 46 of 47
High Courts02 Feb 2018
Varun Arora Vs Jyoti Arora
Jammu And Kashmir High Court · (2018) 02 J&K CK 0027
Guardians and Wards Act, 1890, Section 25, Section 25 -Constitution of Jammu and Kashmir, Section 104
High Courts02 Feb 2018Allowed
M.K.Raina Vs State and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0026
General Provident Fund Rules Svt, 1981, Rule 20
High Courts02 Feb 2018Disposed Off
Ghulam Rasool Mir Vs State of J&K
Jammu And Kashmir High Court · (2018) 02 J&K CK 0023
Code of Criminal Procedure, 1973, Section 561A -Ranbir Penal Code, 1860, - Section 120B, Section 420, Section 468, Section 471, Section 467, Section 419
High Courts02 Feb 2018Allowed
Veena Kumari Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0004
High Courts02 Feb 2018
T. Vijayachandran Nair Vs Union of India and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0003
High Courts01 Feb 2018Disposed Off
Mst. Zareefa Begum & Anr. Vs Ghulam Mohidin Kumar
Jammu And Kashmir High Court · (2018) 02 J&K CK 0024
Code of Criminal Procedure, 1973, Section 488
High Courts01 Feb 2018Dismissed
Parvaiz Ahmad Chisti Vs State through Police Station Parimpora
Jammu And Kashmir High Court · (2018) 02 J&K CK 0016
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCode of Criminal
High Courts01 Feb 2018Disposed Off
Dr. Aniece Choudhary Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0015
Jammu and Kashmir Medical Education (Gazetted) Service Recruitment Rules, 1979, Rule 8
High Courts01 Feb 2018Allowed
Wasim Ahmed Vs State of J&K
Jammu And Kashmir High Court · (2018) 02 J&K CK 0014
Code of Criminal Procedure, 1973, Section 342, Section 174 - Power to order costs - Police to enquire and report on suicide, etcEvidence Act, 1872, Se
High Courts01 Feb 2018Disposed Off
Mohammad Yousuf Bhat Vs State of JK and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0012
High Courts01 Feb 2018Dismissed
Abdul Khaliq Dar Vs State of J&K and others.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0010
High Courts01 Feb 2018
Geeta Devi and others Vs State of J&K and ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0009
High Courts30 Jan 2018Disposed Off
Abdul Rashid Vs State and ors.
Jammu And Kashmir High Court · (2018) 01 J&K CK 0010
High Courts30 Jan 2018
Pawan Singh Vs Ravi Singh and Ors.
Jammu And Kashmir High Court · (2018) 01 J&K CK 0009
Constitution of Jammu and Kashmir, Section 104
High Courts30 Jan 2018Disposed Off
Shivani Bhardwaj and ors Vs University of Jammu and Ors.
Jammu And Kashmir High Court · (2018) 01 J&K CK 0007
High Courts30 Jan 2018Disposed Off
Shafkat Iqbal and Ors Vs State and Ors.
Jammu And Kashmir High Court · (2018) 01 J&K CK 0004
Constitution of India, Article 226 -Constitution of Jammu and Kashmir, Section 103
High Courts29 Jan 2018Disposed Off
New India Assurance Co. Ltd Vs Razia Begum & ors.
Jammu And Kashmir High Court · (2018) 01 J&K CK 0024
Motor Vehicles Act, 1988, Section 173, Section 173, Section 166, Section 166, Section 140, Section 140 -
High Courts29 Jan 2018Dismissed
Oriental Insurance Company Vs Arun Kumar Gupta & ors.
Jammu And Kashmir High Court · (2018) 01 J&K CK 0023
Constitution of India, Article 227 -Constitution of Jammu and Kashmir, Section 104 -Jammu and Kashmir Consumer Protection Act, 1987, Section 10
High Courts29 Jan 2018
M/s Sehkari Bhandar Co-op. Consumer Stores Ltd Vs Union of India & Ors.
Jammu And Kashmir High Court · (2018) 01 J&K CK 0022
Constitution of India, Article 226 - Power of High Courts to Issue certain writsRight to Information Act, 2005, Section 19, Section 23,