High Courts08 Feb 2018
Initiating Suo-Moto Action Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0013
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 45 of 47
High Courts08 Feb 2018Disposed Off
Shabroza Akhter Vs State of J&K and ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0006
High Courts07 Feb 2018
Rajinder Singh Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0047
Biomedical Waste Mangement Rules, 2016, Rule 12, Rule 4, Rule 8, Rule 3(m)
High Courts07 Feb 2018Dismissed
Khalil Ullah Vs State of J&K and Others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0046
Constitution of India, Article 141 - Law declared by Supreme Court to be binding on all courts
High Courts07 Feb 2018
Narinder Khajuria & ors Vs Gazzanfer Hussain & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0042
High Courts07 Feb 2018Dismissed
J&K SRTC and Another Vs All J&K Works Union
Jammu And Kashmir High Court · (2018) 02 J&K CK 0041
Constitution of India, Article 215, Section 94 -Jammu and Kashmir Contempt of Courts Act, 1997, Section 19
High Courts07 Feb 2018Dismissed
M/S Trust House Constructions Vs State of J&K and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0040
Arbitration and Conciliation Act, 1996, Section 11 - Appointment of arbitrators
High Courts06 Feb 2018Disposed Off
Shabaz Alam & anr Vs State & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0045
High Courts06 Feb 2018Disposed Off
Madan Lal & ors Vs State & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0044
High Courts06 Feb 2018Disposed Off
Tirath Ram and anr Vs State
Jammu And Kashmir High Court · (2018) 02 J&K CK 0039
High Courts06 Feb 2018Allowed
Reliance General Insurance Co. Ltd. Vs Nazir Ahmed Khan
Jammu And Kashmir High Court · (2018) 02 J&K CK 0038
High Courts06 Feb 2018Disposed Off
Ayesha & Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0037
Code of Criminal Procedure, 1973, Section 561A -Ranbir Penal Code, 1860, Section 366
High Courts06 Feb 2018Partly Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Ghulam Mohammad Thoker and others.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0036
High Courts06 Feb 2018
Sudesh Kumari & ors Vs State & ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0035
High Courts05 Feb 2018
Ghulam Rasool Bhat Vs Ali Mohammad Kadoo
Jammu And Kashmir High Court · (2018) 02 J&K CK 0034
Code of Civil Procedure, 1908, Section 151, Section 148, Order 8Rule 1 -Constitution of Jammu and Kashmir, Section 104, Section 103
High Courts05 Feb 2018Disposed Off
Dr. Indu Kaul Vs State & others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0033
Prevention of Corruption Act, 1988, Section 5(2) -Ranbir Penal Code, 1860, - Section 420, Section 468, Section 471, Section 467, Section 201, Section 120-B -Jammu and Kashmir Civil Services Regulat
High Courts05 Feb 2018Disposed Off
Rakesh Kumar Vs M.K.Bandhari and ors
Jammu And Kashmir High Court · (2018) 02 J&K CK 0032
High Courts05 Feb 2018Disposed Off
M/s Shivalik Foods Vs Union of India and others
Jammu And Kashmir High Court · (2018) 02 J&K CK 0031
Jammu and Kashmir Arbitration and Conciliation Act, 1997, Section 33, Section 34, Section 28(3), Section 34(2)(IV)
High Courts05 Feb 2018Disposed Off
Mst. Zaina Begum and another. Vs State of J&K and others.
Jammu And Kashmir High Court · (2018) 02 J&K CK 0030
Constitution of India, Article 21, Article 226 - Amendment of the Schedule - Power of High Courts to Issue certain writs
High Courts05 Feb 2018Allowed
State Vs Iqbal Singh alias Rinku and anr
Jammu And Kashmir High Court · (2018) 02 J&K CK 0029
Code of Criminal Procedure, 1973, Section 164-A